ITAT Kolkata Bench
22,248 judgments
RAHEE INFRA TECH LIMITED,KOLKATA vs DCIT, CC-4(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2345/Kol/2024 Assessment Year: 2022-23 Rahee Infratech Limited Vs. DCIT, CC-4(2), Kolkata (PAN: AABCR 2809 Q) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 19.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 17.03.2025 For the assessee / निर्धारिती की ओर से Shri Manish Tiwari, FCA For the revenue / राजस्व की ओर से Shri Sailen Samadder, Addl. CIT Sr. D.R Per Pr
K.B. PROCESSING,KOLKATA vs I.T.O., WARD - 50(6), KOLKATA
VIVEKANANDA BAYAM SAMITY,MURSHIDABAD vs I.T.O., WARD - 42(1), MURSHIDABAD
the Ld. CIT(A) wherein the appeal of the assessee has been dismissed on the ground that there was a delay of 10 days in uploading the report in Form no. 10B in the portal.
REDLILY ENTERPRISES PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TARUN KOLEY,TAMLUK, PURBA MEDINIPUR vs I.T.O., WARD - 27(3), HALDIA
Shri Duvvuru RL Reddy (Vice President)
ITO WD - 2(1), KOLKATA vs UNICORN HOUSING (P) LTD., KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ADITYA GARDEN,KOLKATA vs ASSESSMENT UNIT WARD 37(1), GOVT PLACE
Shri Duvvuru RL Reddy (Vice President)
MC MOWJEE & CO PRIVATE LIMITED,KOLKATA vs I.T.O. WARD-4(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs VIKAS KUMAR AGRAWAL, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VINAYAK OIL & FACTS PVT. LTD.,HOWRAH vs A.C.I.T., CIRCLE - 13(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
REKHA RANI SUR,HOOGHLY vs ACIT, CIRCLE -23(1), HOOGHLY
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
HELP US HELP THEM,KOLKATA vs ASSTT. DIRECTOR OF INCOME TAX , CPC, BENGALURU
Shri Duvvuru RL Reddy (Vice President)
DHAN PRASAD NEPAL,GANGTOK vs I.T.O., WARD - 3(1), SIKKIM
Shri Duvvuru RL Reddy (Vice President)
JAGDISH PRASAD AGARWALA,KOLKATA vs I.T.O., WARD - 44(1), , KOLKATA
BIRENDRA NATH SAHA,MALDA vs I.T.O., WARD - 3(1), MALDA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BIRENDRA NATH SAHA,MALDA vs I.T.O., WARD - 3(1), MALDA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, WARD - 12(1), KOLKATA vs VASA COMMERCIAL PVT LTD., KOLKATA
TONGANI TEA COMPANY LTD.,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs SAWANSUKHA JEWELLERS PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BARENDRA NATH DEY,KOLKATA vs A.C.I.T.(OSD), WARD - 53(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
