ITAT Kolkata Bench

GOPMAHAL SAMABAY KRISHI UNNAYAN SAMITY LTD.,MEDINIPUR vs ACIT, CIR. 38, MIDNAPORE

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RECKITT BENCKISER INDIA PRIVATE LIMITED,GURGAON, HARYANA vs D.C.I.T., CIRCLE 11.1, KOLKATA, KOLKATA

BANSAL FOUNDATION,KOLKATA vs I.T.O., WARD - 1(2), EXEMPTION, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

JAUGRAM GOPALPUR SKUS LTD.,BARDHAMAN vs I.T.O.,WARD-1(3), BURDWAN

Shri Duvvuru RL Reddy (Vice President)

PIPASA ENTERPRISE BANDAR C S SHOP,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY

Shri Duvvuru RL Reddy (Vice President)

RECKITT BENCKISER (INDIA) PVT. LTD.,GURGAON vs D.C.I.T., CIRCLE - 11(1),, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

MASINAN SAMABAY KRISHI UNNAYAN SAMITY,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY

Shri Duvvuru RL Reddy (Vice President)

MOHAMMED SABIRUL ISLAM,KOLKATA vs INCOME TAX OFFICER 43(1)KOL, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)

RECKITT BENCKISER (INDIA) PVT LTD.,KOLKATA vs DCIT, CIRCLE-12(1), KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

RECKITT BENCKISER (INDIA) PVT LTD.,KOLKATA vs DCIT, CIRCLE-12(1), KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

RECKITT BENCKISER (INDIA) PRIVATE LIMITED ,KOLKATA vs DCIT, CIRCLE-12(1), KOLKATA

C.L.AGARWAL CHARITABLE TRUST,KOLKATA vs ITO, WARD 1(1)EXEMPTION, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

C.L.AGARWAL CHARITABLE TRUST,KOLKATA vs ITO, WARD-1(1) EXEMPTION, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

ABHISHEK KANORIA,KOLKATA vs I.T.O, WARD 3(1), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

TCG LIFESCIENCES PVT. LTD. ,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

LADHURAM TOSHNIWAL AND SONS ELECTRICALS PVT. LTD.,KOLKATA vs ACIT, CEN. CIR. 4(4) , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

TECHNO TTEACHING INFOSOLUTION PVT. LTD,KOLKATA vs DCIT, CIR. 1(2), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

JCIT (IN SITU), KOLKATA vs TATA CONSUMER PRODUCTS LIMITED, KOLKATA

DIPAK KUMAR MAJUMDER,DURGAPUR vs ITO, WARD-1(4), DURGAPUR

Shri Duvvuru RL Reddy (Vice President)

PIYUSH SUPPLIERS PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD 9(3), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA