ITAT Kolkata Bench
22,248 judgments
SANTOSH DIWAN,KOLKATA vs ITO, WARD- 29(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S GLATT SOLUTIONS PVT. LTD.,KOLKATA vs ITO, WARD 9(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHRI ABHINAW SINGH,KOLKATA vs ITO, WARD-47(6), KOLKATA
BINOD KUMAR MAHIPAL,KOLKATA vs ITO, WARD-2(10, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DREAMLAND VINIMAY PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASHOK SHARMA,KOLKATA vs ITO, WARD-40(4), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PRADEEP KUMAR BANERJEE,KOLKATA vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
UNIQUE FINANCE & SECURITIES PVT. LTD.,KOLKATA vs ACIT, CIR. 8(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. TITAGARH RAIL SYSTEMS LTD.,,KOLKATA vs ADIT, CPC, BENGALURU
us. Accordingly, we restore this issue to the file of the Ld. AO with a direction to examine the same and if the TDS is deducted on behalf of company which is merged with the assessee, then the same is to be allowed to the assessee. With this observation, the ground is restored to the file of the Ld. Assessing Officer to examine the same and decide in terms of our observation given hereinabove.
RAJESH SINGHI,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
RAJESH SINGHI,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
YASMIN ARA, L/H MD.AYAZ,KOLKATA vs INCOME TAX OFFICER, WARD, 25(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ANJU DARUKA,BURDWAN vs ITO, WARD - 3(1),, ASANSOL
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs BELLFLOWER FINANCE PRIVATE LIMITED, KOLKATA
DINESH KUMAR RAMUKA,KOLKATA vs ITO, WARD-37(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
BOLPUR KRISHIJA BIPANAN SAMABAYA SAMITY LIMITED,BIRBHUM vs A.C.I.T., CIRCLE - 3, SURI, BIRBHUM
SHRI RAJESH KUMAR (Accountant Member)
YOUTH POTENT POTATION,PURBA MEDINIPUR vs INCOME TAX OFFICER WARD 27(1) HALDIA, HALDIA
SHRI RAJESH KUMAR (Accountant Member)
SUDHA SURANA,NEW DELHI vs I.T.O., WARD - 61(3), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SSL CONSOLIDATED LIMITED,HOWRAH vs I.T.O., WARD - 13(4), KOLKATA NOW WARD - 13(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
SSL CONSOLIDATED LIMITED,HOWRAH vs I.T.O., WARD - 13(4), KOLKATA NOW WARD - 13(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
