ITAT Kolkata Bench

DEPUTY COMMISISONER OF INCOME TAX, CENTRAL CIRCLE - 3(2), KOLKATA vs LAKHOTIA DIAGNOSTIC SERVICE PVT. LTD. , HOWRAH

the Tribunal has to be of the monetary limit of Rs.60,00,000/-. The relevant extract of the aforesaid circular are as follows:

SHREE BHAGIRATHI AGRO INDUSTRIES LLP,KOLKATA vs A.C.I.T., CIRCLE - 1(2), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1721/Kol/2024 Assessment Year: 2017-18 Shree Bhagirathi Agro Industries LLP Vs. ACIT, Circle-1(2), Kolkata (PAN: ADCFS 1216 P) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.03.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 03.04.2025 For the assessee / निर्धारिती की ओर से None For the revenue / राजस्व Smt. Ranu Biswas, Addl. CIT DR की ओर से Per Pradip Kumar

M/S. DHOSA CHANDANESWAR BRATYAJANA SAMITY,SOUTH 24 PARGANAS vs ITO, WARD - 1(2), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. SETH CHAGAN MALL HIRA LALL DUGAR CHARITABLE TRUST,KOLKATA vs ITO WARD 1(3), EXEMPT,, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BARIK BISWAS,KOLKATA vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

either of the authorities below and this ground is being raised for the first time before this forum, therefore, at this stage it would be unfair to admit the same for adjudication. However, requested the bench to restore the same to either of the authorities below so that the same could be decided.

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

BARIK BISWAS,BASIRHAT vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

GOODVIEW AGENCIES PVT. LTD.,KOLKATA vs ITO, WARD 14(1), , KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs MEENAKSHI MERCANTILES LIMITED, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

TETHIBARI SAMABAY KRISHI UNNAYAN SAMITY LIMITED,EAST MIDNAPORE vs I.T.O., WARD - 27(1), HALDIA, HALDIA, EAST MIDNAPORE

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SHARDA SONS RESOURCES PVT. LTD.,KOLKATA vs ITO , WARD 1(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

EXPERION CAPITAL PVT. LTD.,KOLKATA vs A.D.I.T., CPC, BENGALURU, BENGALORE

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BARIK BISWAS,KOLKATA vs ACIT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

TARUN SAHU,BIRBHUM vs COMPETANT AUTHORITY, NAFAC, , DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

TARUN SAHU,BIRBHUM vs COMPETANT AUTHORITY, NAFAC,, DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)