ITAT Kolkata Bench
22,199 judgments
ITO, KOLKATA vs SUJATA KAYAN, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
URVASHI SAREES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), , KOLKATA
ITAT, Kolkata were collected and prepared | | 18.01.2025 | 2nd Appeal was filed |
ITO, KOLKATA vs BLACKBERRY VYAPAAR PVT. LTD., KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO, SILIGURI vs SHUBHASISH DEY, SILIGURI
SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
MANOJ SINGH,HOWRAH vs ITO, WARD 40(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MANOJ SINGH,HOWRAH vs ITO, WARD 40(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MANOJ SINGH,HOWRAH vs ITO, WARD 40(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MANOJ SINGH,HOWRAH vs ITO, WARD 40(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
CFS MANAGEMENT PRIVATE LIMITED (FORMERLY KNOWN AS M/S. CLIFORD FACILITY SERVICES PVT. LTD.,),KOLKATA vs ITO, WARD 11(3), NOW WARD 11(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MOHAMMED OBAIDUL HAQUE,PANDUA vs ITO, WARD 32(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
PIYUSH KUMAR SARDA,KOLKATA vs ITO, WARD 44(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
SINDHU CHARITABLE TRUST,KOLKATA vs CIT (EXEMPTION), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SMT. DULALI ROY,BARDHAMAN vs ITO, WARD 2(4), , BURDWAN
SHRI GEORGE MATHAN (Judicial Member)
TOPFLOW SUPPLIERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
ELECTROMECHANICAL TRADING PVT. LTD.,FORTUNA TOWER vs ITO 5(3), AAYAKAR BHAWAN
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANAS KUMAR DAS,PURBA MEDINIPUR vs ITO, WARD 27(3), , HALDIA
SHRI GEORGE MATHAN (Judicial Member)
BHARAT HARI GUPTA,KOLKATA, WEST BENGAL vs DCIT, KOLKATA, WEST BENGAL
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.2688/Kol/2024 Assessment Year: 2009-10 Bharat Hari Gupta...............................................Appellant 7AB, Bright Apartments, 7, Bridge Street, Kolkata – 700019. [PAN: AELPG3307H] vs. DCIT, Circle-1(1), Kolkata.................................. Respondent Appearances by: Smt. Lalitha Del, AR appeared on behalf of the appellant. Shri Bonnie Debbarma, Sr. DR, appeared on behalf of the Respondent. D
JETHANAND H VARANDANI (HUF),KOLKATA vs I.T.O., WARD - 29(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
SUBHENDU NANDY,BURDWAN vs I.T.O., WARD - 2(2), BURDWAN
the Ld. AO or before the Ld. CIT (A) and is being raised for the first time before the Tribunal. The Ld. AR submitted that this is pure legal issue concerning the validity of the notice issued u/s 143(2) of the Act dated 24.09.2018 by the Ld. AO to the assessee. The Ld. AR submitted that no verification of facts are required to be done from any quarter whatsoever and therefore, the said additional ground may kindly be admitted for adjudication. The Ld. AR submitted that the assessee is with
GANESH MAHATO,DURGAPUR, SOUTH PARGANAS vs ASSISTANT COMMISSION OF INCOME TAX CIRCLE 26(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.182/Kol/2024 Assessment Year: 2017-18 Ganesh Mahato.............................................................Appellant Vill. Durgapur, PO- Jaynagar, Majilpur, South 24 Parganas-743337. [PAN: BGPPM6996K] ACIT, Circle-26(1), Kolkata vs. .....................................................................................................................................Respondent Appearances by: Shri Ankit J
