ITAT Kolkata Bench

22,193 judgments

M/S. MALDA DIGAMBAR JAIN MANDIR TRUST,MALDA vs CIT (EXEMPTION), KOLKATA

ITA 277/KOL/2025[2024-25]Status: Disposed2/9/2025AY 2024-25

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ACIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs SAUMYA LANTECH DRILLING SERVICES PVT. LTD., KOLKATA

ITA 203/KOL/2025[2012-13]Status: Disposed2/9/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

M/S. GYANCHAND PODDAR HUF,KOLKATA vs ITO, WARD 43(1), , KOLKATA

ITA 1391/KOL/2025[2013-2014]Status: Disposed2/9/2025AY 2013-2014

SHREE RIDDHI SIDDHI WINES PVT. LTD.,,HOWRAH vs ITO, WARD 13(4),, KOLKATA

ITA 1384/KOL/2025[2014-2015]Status: Disposed2/9/2025AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SAHA MEDI SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1),, KOLKATA

ITA 1118/KOL/2025[2017-2018]Status: Disposed2/9/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SAHA MEDI SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1),, KOLKATA

ITA 1117/KOL/2025[2017-2018]Status: Disposed2/9/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SHRI RAJESH KUMAR,HOWRAH vs ITO, WARD 47(1), , KOLKATA

ITA 1067/KOL/2025[2018-2019]Status: Disposed2/9/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SANTOSH KUMAR GHOSH,NADIA vs ACIT, CIRCLE 41, , NADIA

ITA 1048/KOL/2025[2017-2018]Status: Disposed2/9/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

RAHUL SPRINGS PRIVATE LIMITED,PANAGARH vs CIRCLE 1, DURGAPUR, DURGAPUR

ITA 1039/KOL/2025[2014-2015]Status: Disposed2/9/2025AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LTD, KOLKATA

ITA 2541/KOL/2024[2008-09]Status: Disposed2/9/2025AY 2008-09

30th day of September 2007.

PRABHA TRADING CORPORATION,KOLKATA vs INCOME TAX OFFICER, WARD-40(1), KOLKATA

ITA 2119/KOL/2024[2016-17]Status: Disposed2/9/2025AY 2016-17

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs SEVEN HILLS PROJECT PRIVATE LIMITED, KOLKATA

ITA 1454/KOL/2023[2015-16]Status: Disposed2/9/2025AY 2015-16

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MARUTI TRADERS & INVESTORS,KOLKATA vs ACIT, CIRCLE 35, , KOLKATA

ITA 959/KOL/2025[2016-2017]Status: Disposed1/9/2025AY 2016-2017

PANDAVESWAR COLLIERY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,PANDAVESWAR vs ITO, WARD 2(4), , DURGAPUR

ITA 287/KOL/2025[2018-2019]Status: Disposed1/9/2025AY 2018-2019

INCOME TAX OFFICER , GANGTOK vs KRISHNA PRASAD, SILIGURI

ITA 1406/KOL/2025[2018-19]Status: Disposed1/9/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

GIRISH KISHANLAL SHARMA,KOLKATA vs INCOME TAX OFFICER, WARD - 34(1),, KOLKATA

ITA 1405/KOL/2025[2016-17]Status: Heard1/9/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

KALPANIK VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(4),, KOLKATA

ITA 1124/KOL/2025[2009-2010]Status: Disposed1/9/2025AY 2009-2010

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ASHUTOSH BISWAS,BURDWAN vs ITO, WARD 1(1), , BURDWAN

ITA 1070/KOL/2025[2017-2018]Status: Disposed1/9/2025AY 2017-2018

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ANUP MAJEE,PURULIA vs ACIT, CENTRAL CIRCLE 2(1), KOLKATA

ITA 649/KOL/2024[2021-22]Status: Disposed1/9/2025AY 2021-22

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

ANUP MAJEE,PURULIA vs ACIT, CENTRAL CIRCLE 2(1), KOLKATA

ITA 648/KOL/2024[2020-21]Status: Disposed1/9/2025AY 2020-21

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)