← All Benches
ITAT Kolkata Bench
22,178 judgments
SRI MANOJ KUMAR JAIN,KOLKATA vs I.T.O WD - 41(1),KOLKATA., KOLKATA
ITA 1029/KOL/2013[2006-07]Status: Disposed4/3/2016AY 2006-07
ACIT, CIRCLE-3, KOLKATA, KOLKATA vs M/S TATA METALICS LTD., KOLKATA
ITA 956/KOL/2012[2005-06]Status: Disposed4/3/2016AY 2005-06
SHRI NIRANJAN LAL AGARWAL,KOLKATA vs DCIT, CIRCLE -3, KOLKATA, KOLKATA
ITA 712/KOL/2012[2008-2009]Status: Disposed4/3/2016AY 2008-2009
ITO, WARD - 7(2), KOLKATA, KOLKATA vs M/S. WIZARD ENTERPRISES PVT. LTD., KOLKATA
ITA 628/KOL/2011[2007-08]Status: Disposed4/3/2016AY 2007-08
DCIT, CIRCLE - 3, KOLKATA, KOLKATA vs M/S. AL QAISER TOBACCO PVT. LTD., KOLKATA
ITA 953/KOL/2010[2004-05]Status: Disposed4/3/2016AY 2004-05
M/S. PARK INTERNATIONAL,KOLKATA vs ITO, WARD - 32(3), KOLKATA
ITA 153/KOL/2009[2005-06]Status: Disposed4/3/2016AY 2005-06
M/S. PARK INTERNATIONAL,KOLKATA vs ITO, WARD - 32(3), KOLKATA
ITA 152/KOL/2009[2004-05]Status: Disposed4/3/2016AY 2004-05
SMT SARITA MOHTA,KOLKATA vs DCIT, CC-XII, KOLKATA, KOLKATA
ITA 622/KOL/2008[2003-2004]Status: Disposed4/3/2016AY 2003-2004
DCIT, CIR-10(1), KOLKATA, KOLKATA vs M/S CHAMPION COMMERCIAL CO. LTD., KOLKATA
ITA 1380/KOL/2015[2009-2010]Status: Disposed3/3/2016AY 2009-2010
ACIT, CIR-38, MIDNAPORE, MIDNAPORE vs M/S RANJIT POULTRY PVT. LTD., PASCHIM MEDINIPUR
ITA 1353/KOL/2015[2010-2011]Status: Disposed3/3/2016AY 2010-2011
I.T.O WD - 2,HALDIA, PURBA MEDINIPUR vs AJABULL KHAN, PURBA MEDINIPUR
ITA 1396/KOL/2013[2009-10]Status: Disposed3/3/2016AY 2009-10
I.T.O WD - 1(1),KOLKATA, KOLKATA vs M/S CHANDRA PROTECO LTD, KOLKATA
ITA 1344/KOL/2013[2009-10]Status: Disposed3/3/2016AY 2009-10
M/S BALGOPAL DISTRIBUTORS PVT LTD,KOLKATA vs C.I.T KOL - I,KOLKATA, KOLKATA
ITA 1333/KOL/2013[2008-09]Status: Disposed3/3/2016AY 2008-09
PALLABI VINIMAY PRIVATE LIMITED (NOW MERGED WITH ARNOLD HOLDINGS LTD),KOLKATA vs C.I.T - II,KOLKATA, KOLKATA
ITA 1331/KOL/2013[2008-09]Status: Disposed3/3/2016AY 2008-09
D.C.I.T CIR - 5,KOLKATA, KOLKATA vs M/S HINDUSTAN COPPER LTD, KOLKATA
ITA 1319/KOL/2013[2006-07]Status: Disposed3/3/2016AY 2006-07
ITO,WARD-1(1), HALDIA, PURBA MEDINIPUR vs MD. ABDUL SEIKH, PURBA MEDINIPUR
ITA 861/KOL/2012[2008-2009]Status: Disposed3/3/2016AY 2008-2009
DCIT, CIRCLE - 11, KOLKATA, KOLKATA vs M/S. SUMOSON EXPORTS PVT. LTD., KOLKATA
ITA 211/KOL/2012[2004-05]Status: Disposed3/3/2016AY 2004-05
SMT REENA MAJUMDAR,MIDNAPORE vs CIT (A)-XXXIII, KOLKATA, KOLKATA
ITA 746/KOL/2014[2006-2007]Status: Disposed2/3/2016AY 2006-2007
M/S BLA COKE PRIVATE LIMITED,KOLKATA vs CIT,--IV, KOLKATA, KOLKATA
ITA 597/KOL/2014[2009-2010]Status: Disposed2/3/2016AY 2009-2010
SRI SHANKAR PRADHAN,ASANSOL vs ITO, WARD-2(3), ASANSOL, ASANSOL
ITA 2270/KOL/2014[2008-2009]Status: Disposed2/3/2016AY 2008-2009
