← All Benches
ITAT Kolkata Bench
22,178 judgments
ST JOSEPH'S CONVENT CHANDANNAGAR EDUCATINAL SOCITY.,KOLKATA vs J.C.I.T. (OSD), CIR- 2,HOOGHLY, HOOGHLY
ITA 1695/KOL/2012[2009-10]Status: Disposed11/5/2016AY 2009-10
DCIT,CIRCLE-1, KOLKATA, KOLKATA vs M/S AXSYS TECHNOLOGIES LTD, KOLKATA
ITA 1639/KOL/2012[2009-10]Status: Disposed11/5/2016AY 2009-10
DCIT,CIRCLE-8, KOLKATA, KOLKATA vs M/S. R.D. ESTATES & RESOURCES LTD, KOLKATA
ITA 1343/KOL/2012[2004-05]Status: Disposed11/5/2016AY 2004-05
ITO(TDS),WD-58(4),KOLKATA, KOLKATA vs M/S. PACEMAN SALES PROMOTION PVT LTD., KOLKATA
ITA 1296/KOL/2012[2006-07]Status: Disposed11/5/2016AY 2006-07
M/S. NOPANY & SONS,KOLKATA vs ITO, WARD-56(4), KOLKATA, KOLKATA
ITA 1248/KOL/2012[2008-2009]Status: Disposed11/5/2016AY 2008-2009
M/S. LEND LEASE COMPANY (INDIA) LTD.,KOLKATA vs ITO, CIRCLE - 6, KOLKATA, KOLKATA
ITA 526/KOL/2011[2005-06]Status: Disposed11/5/2016AY 2005-06
WEST BENGAL STATE WAREHOUSING CORPORATION,KOLKATA vs DCIT, CIRCLE -2, KOLKATA, KOLKATA
ITA 1761/KOL/2011[2003-04]Status: Disposed11/5/2016AY 2003-04
M/S. SHIVANGI FASHIONS,KOLKATA vs ACIT, CENTRAL CIRCLE - XXVIII, KOLKATA, KOLKATA
ITA 2167/KOL/2010[2006-07]Status: Disposed11/5/2016AY 2006-07
BOINCHIPOTA SAMABAY KRISHI UNNAYAN SAMITY LTD.,KOLKATA vs DCIT, CIRCLE - 1, HOOGHLY, HOOGHLY
ITA 1702/KOL/2010[2005-06]Status: Disposed11/5/2016AY 2005-06
DCIT, CIRCLE - 12, KOLKATA, KOLKATA vs M/S. HOBB INTERNATIONAL PVT. LTD., KOLKATA
ITA 1383/KOL/2010[2004-05]Status: Disposed11/5/2016AY 2004-05
DCIT, CIRCLE - 11, KOLKATA, KOLKATA vs M/S. PHILIPS ELECTRONICS INDIA LTD., KOLKATA
ITA 1545/KOL/2009[2004-05]Status: Disposed11/5/2016AY 2004-05
PHILIPS ELECTRONICS INDIA LIMITED,KOLKATA vs ADDL. CIT, CIRCLE - 11, KOLKATA, KOLKATA
ITA 1460/KOL/2009[2004-05]Status: Disposed11/5/2016AY 2004-05
SAJAN KUMAR BANSAL,HOWRAH vs ITO, WD-47(2), KOLKATA, KOLKATA
ITA 430/KOL/2016[2008-09]Status: Disposed10/5/2016AY 2008-09
DCIT, CIR-8(2), KOLKATA, KOLKATA vs M/S ROTOMAC ELECTRICALS PVT. LTD., KOLKATA
ITA 1529/KOL/2015[2008-09]Status: Disposed10/5/2016AY 2008-09
GRAND FASHIONS (INDIA) PRIVATE LTD.,KOLKATA vs I.T.O, WD -11(2), KOLKATA, KOLKATA
ITA 2441/KOL/2013[2003-2004]Status: Disposed10/5/2016AY 2003-2004
DIPAK CHOWDHURY,KOLKATA vs INCOME TAX OFFICER, WARD - 30(2), KOLKATA, KOLKATA
ITA 2423/KOL/2013[2008-09]Status: Disposed9/5/2016AY 2008-09
AKBAR KHAN,COOCHBIHAR vs C.I.T KOLKATA - XXI, KOLKATA
ITA 2052/KOL/2013[]Status: Disposed9/5/2016
M/S S. K. CONCRETE (P) LTD.,SILIGURI vs ITO, WD-2(3), SILIGURI, SILIGURI
ITA 444/KOL/2016[2008-09]Status: Disposed6/5/2016AY 2008-09
STAR AGENCY,KOLKATA vs ITO, WD-27(2), HALDIA, HALDIA
ITA 337/KOL/2016[2006-07]Status: Disposed6/5/2016AY 2006-07
AL CHAMPDANY INDUSTRIES LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 655/KOL/2014[2009-2010]Status: Disposed6/5/2016AY 2009-2010