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ITAT Jodhpur Bench

2,205 judgments

KAUSHALIYA DEVI DHOOT,JODHPUR vs PR. CIT-1, JODHPUR

ITA 50/JODH/2022[2017-18]Status: Disposed9/11/2022AY 2017-18

MOHAN LAL CHANDAK,BIKANER vs ITO, WARD-1(1), BIKANER

ITA 113/JODH/2021[2013-14]Status: Disposed9/11/2022AY 2013-14

LATE SMT. KANTA CHANDAK TH. L/H SHRI MOHAN LAL CHANDAK,BIKANER vs ITO, WARD-1(1), BIKANER

ITA 112/JODH/2021[2013-14]Status: Disposed9/11/2022AY 2013-14

DCIT, CENTRAL CIRCLE-1, UDAIPUR vs VIKRAM ANJANA, CHITTORGARH

ITA 274/JODH/2019[2013-14]Status: Disposed9/11/2022AY 2013-14

OM PRAKASH MANGAL,JODHPUR vs PR. CIT-1, JODHPUR

ITA 48/JODH/2022[2017-18]Status: Disposed4/11/2022AY 2017-18

VISHNU GOYAL,JODHPUR vs PR. CIT, CENTRAL, JAIPUR

ITA 47/JODH/2022[2013-14]Status: Disposed4/11/2022AY 2013-14

VISHNU GOYAL,JODHPUR vs PR. CIT, CENTRAL, JAIPUR

ITA 46/JODH/2022[2012-13]Status: Disposed4/11/2022AY 2012-13

PRAKASH CHANDRA JAIN,UDAIPUR vs ITO, WARD-1(1), UDAIPUR

ITA 115/JODH/2020[2010-11]Status: Disposed4/11/2022AY 2010-11

ADHEESHA CARRIERS,UDAIPUR vs ACIT, CIRCLE-1, UDAIPUR

ITA 209/JODH/2019[2012-13]Status: Disposed4/11/2022AY 2012-13

ITO, WARD-1(1), BIKANER vs SHRI DILIP KUMAR PARAKH, BIKANER

ITA 360/JODH/2018[2014-15]Status: Disposed4/11/2022AY 2014-15

SHRI JOGNIYA MATA SHAKTIPITH PRABANDH AVM VIKAS SANSTHAN,CHITTORGARH vs CIT(EXEMPTION), JAIPUR

ITA 38/JODH/2022[2021-22]Status: Disposed3/11/2022AY 2021-22

AZIZ KHAN,ABU ROAD vs ITO, ABU

ITA 37/JODH/2022[2019-20]Status: Disposed3/11/2022AY 2019-20

CENTRAL 4 SECURE SOLUTIONS,UDAIPUR vs ITO, WARD-1(1), UDAIPUR

ITA 28/JODH/2022[2019-20]Status: Disposed3/11/2022AY 2019-20

CENTRAL 4 SECURE SOLUTIONS,UDAIPUR vs ITO, WARD-1(1), UDAIPUR

ITA 27/JODH/2022[2018-19]Status: Disposed3/11/2022AY 2018-19

BHARAT SINGH SHEKHAWAT,JODHPUR vs PR. CIT-1, JODHPUR

ITA 44/JODH/2021[2010-11]Status: Disposed3/11/2022AY 2010-11

M/S. SHUBHAM FISCAL SERVICES PVT. LTD.,JODHPUR vs ITO, WARD-1(4), JODHPUR

ITA 37/JODH/2021[2016-17]Status: Disposed3/11/2022AY 2016-17

RASHTRA SAHAYAK VIDHYALAY SAMITI LTD.,BIKANER vs ITO (EXEMPTION), BIKANER, BIKANER

ITA 29/JODH/2020[2012-13]Status: Disposed3/11/2022AY 2012-13

SAROJ DEVI BAREGAMA,CHITTORGARH vs ITO, WARD-3, CHITTORGARH

ITA 129/JODH/2020[2010-11]Status: Disposed3/11/2022AY 2010-11

PARVESH KUMAR GOYAL,BIKANER vs ITO, WARD-1(2), BIKANER

ITA 388/JODH/2019[2014-15]Status: Disposed3/11/2022AY 2014-15

SAMEER KHAN,DIDWANA, NAGAUR vs ITO, WARD-2, NAGAUR

ITA 268/JODH/2019[2009-10]Status: Heard3/11/2022AY 2009-10