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ITAT Jodhpur Bench
2,205 judgments
AAATJ0855A,KOTA, RAJASTHAN vs ASSESSING OFFICER, UDAIPUR, RAJASTHAN
ITA 905/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SHA JAWANMALJI HINDUJI KATARIYA CHARITABLE TRUST,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 904/JODH/2026[NA]Status: Disposed14/8/2026
MAHARAJ SHREE MANCHHARAM JI SIKSHA TRUST,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 902/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
SHA JAWANMALJI HINDUJI KATARIYA CHARITABLE TRUST,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 901/JODH/2026[NA]Status: Disposed14/8/2026
PAREEK HITKARINI MAHASABHA CHARITABLE TRUST,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 893/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
PAREEK HITKARINI MAHASABHA CHARITABLE TRUST,JODHPUR vs CIT(E), JAIPUR
ITA 892/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
SRI BHANWAR LAL ASERI CHARITABLE TRUST, SRIGANGANAGAR,SRIGANGANAGAR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 889/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SRI BHANWAR LAL ASERI CHARITABLE TRUST, SRIGANGANAGAR,SRIGANGANAGAR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 887/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
BIKANER EDUCATION SOCIETY,BIKANER vs ITO EXEMPTION, JODHPUR
ITA 884/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
GITA SEVA TRUST,BICHWAL INDUSTRIAL AREA vs ITO, INCOME TAX DEPARTMENT
ITA 883/JODH/2026[N.A.]Status: Disposed14/8/2026
BIKANER EDUCATION SOCIETY,BIKANER vs ITO EXEMPTION, JODHPUR
ITA 880/JODH/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
BANGUR CHARITABLE TRUST,DIDWANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 876/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
THE VEER EDUCATIONAL SOCIETY,JODHPUR vs THE CIT EXEMPTION, JAIPUR
ITA 875/JODH/2026[NA]Status: Disposed14/8/2026
BANGUR CHARITABLE TRUST,DIDWANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 873/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SAMARPAN CHARITABLE TRUST,UDAIPUR vs CIT(E), JAIPUR
ITA 872/JODH/2026[2026-2027]Status: Disposed14/8/2026AY 2026-2027
DHANKOLI VIKASH MANDAL,DHANKOLI vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 870/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
DHANKOLI VIKASH MANDAL,DHANKOLI vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 869/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
ACTION REASEARCH AND TRAINNING FOR HEALTH SOCIETY,UDAIPUR vs INCOME TAX OFFICER EXEMPTION, UDAIPUR
ITA 489/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
ACTION REASEARCH AND TRAINNING FOR HEALTH SOCIETY,UDAIPUR vs INCOME TAX OFFICER EXEMPTION, UDAIPUR
ITA 488/JODH/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
SANVITHA EDU SHAPE FOUNDATION,HANUMANGARH vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 479/JODH/2026[NA]Status: Disposed14/8/2026
