ITAT Jodhpur Bench
2,228 judgments
APNA GHAR ASHRAM,JODHPUR vs DDIT, CPC / ITO, WARD (EXEMPTION), BANGALORE / JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
MANOHAR SINGH,JAISALMER vs ACIT/DCIT,CIRCLE, BARMER
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAWAT PRABHU PRAKASH SINGH CHUNDAWAT HUF,UDAIPUR vs DCIT, CENTRAL CIRCLE-2, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAWAT PRABHU PRAKASH SINGH CHUNDAWAT HUF,UDAIPUR vs DCIT, CENTRAL CIRCLE-2, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAWAT PRABHU PRAKASH SINGH CHUNDAWAT HUF,UDAIPUR vs DCIT, CENTRAL CIRCLE-2, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAWAT PRABHU PRAKASH SINGH CHUNDAWAT HUF,UDAIPUR vs DCIT,CENTERAL CIRCLE-2, UDAIPUR
RAWAT PRABHU PRAKASH SINGH CHUNDAWAT HUF,UDAIPUR vs DCITL CENTRAL CIRCLE-2, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
SHYAM SUNDAR INANI,JODHPUR vs ITO, WARD, PHALODI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
NISHAN SINGH,RAISINGHNAGAR vs INCOME TAX OFFICER, SRIGANGANAGAR
DR MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
INCOME TAX OFFICER, PHALODI vs BALESAR KRAY VIKRAY SAHAKARI SAMITI LIMITED, BALESAR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
INCOME TAX OFFICER, W 1 1, JODHPUR, JODHPUR vs KAILASH CHANDRA GARG, JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
MAA BHARTI JAN KALYAN TRUST,KOTA vs ITO WARD EXEMPTION, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
OCHHAB LAL JAIN,UDAIPUR vs DCIT CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
OCHHAB LAL JAIN,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, UDIAPUR, UDAIPUR
DAWOODI BOHRA JAMAT,UDAIPUR vs ITO WARD EXEMPTION UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
SHRI RAM GOU SEVA SAMITI KERIYA MAKDA,KERIYA MAKDA vs CIT EXEMPTION JAIPUR, JAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
ISLAUDDIN,JODHPUR vs ITO-PHALODI, PHALODI
RAJENDRA KUMAR SHARMA,BIKANER vs INCOME TAX OFFICER, BIKANER
SUMITRA DEVI AGARWAL,MUMBAI vs ITO, WARD-1, CHITTORGARH
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
DASHRATH KUNWAR,JALORE vs ITO, WARD-2, JALORE
BEFOREDR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
