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ITAT Jodhpur Bench
2,205 judgments
SWAMI SHREE ATMANAND SARASWATI SAMADHIDHAM TRUST,JALORE vs CIT(E), JAIPUR
ITA 835/JODH/2024[2024-25]Status: Disposed7/8/2026AY 2024-25
SHRI LILADHARI GOSHALA SANSTHAN,SIROHI vs ITO, JODHPUR
ITA 776/JODH/2024[not applicable]Status: Disposed7/8/2026
TIRUPATI MICROTECH PRIVATE LIMITED,UDAIPUR vs DCIT, CIRCLE-2, UDAIPUR
ITA 581/JODH/2024[2017-18]Status: Disposed7/8/2026AY 2017-18
TIRUPATI MICROTECH PRIVATE LIMITED,UDAIPUR vs DCIT, CIRCLE-2, UDAIPUR
ITA 580/JODH/2024[2015-16]Status: Disposed7/8/2026AY 2015-16
PUSHAP RAJ BOHRA,JALORE vs INCOME TAX OFFICER, W-1, BARMER, BARMER
ITA 549/JODH/2024[2017-18]Status: Disposed7/8/2026AY 2017-18
SANJU RATHI,JODHPUR vs ITO, WARD-3(4), JODHPUR
ITA 547/JODH/2024[2017-18]Status: Disposed7/8/2026AY 2017-18
RAJPUT SAMAJ SHERGARH BALESAR PARGANA DHARAMSHALA TRUST,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 533/JODH/2024[2025-16]Status: Heard7/8/2026AY 2025-16
RAJPUT SAMAJ SHREGARH BALESAR PARGANA DHARAMSHALA TRUST,JODHPUR vs ITO (EXEMPTION), JODHPUR
ITA 532/JODH/2024[2017-18]Status: Heard7/8/2026AY 2017-18
VISHVA HINDU PARISHAD JODHAPUR PRANT SANSTHA,JODHPUR vs CIT(E), JAIPUR, JAIPUR
ITA 469/JODH/2024[NA]Status: Disposed7/8/2026
VISHVA HINDU PARISHAD JODHAPUR PRANT SANSTHA,JODHPUR vs CIT(E), JAIPUR, JAIPUR
ITA 468/JODH/2024[NA]Status: Disposed7/8/2026
RAJESH KUMAR AGARWAL,SADULSHAHAR vs ITO, SRIGANGANAGAR
ITA 467/JODH/2024[2015-16]Status: Disposed7/8/2026AY 2015-16
ASSOCIATED STONE INDUSTRIES (KOTAH) LIMITED CHARITABLE TRUST,RAMGANJMANDI vs ASSISTANT DIRECTOR OF INCOME TAX CPC, BENGALURU
ITA 465/JODH/2024[2020-21]Status: Disposed7/8/2026AY 2020-21
YOUTH ECONOMIC FORUM,BIKANER vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 357/JODH/2024[AY 2023-24]Status: Disposed7/8/2026
MADHAV MARBLES AND GRANITES LIMITED,UDAIPUR vs ITO, NATION E-ASSESSMENT CENTRE / ACIT, CIRCLE-2, DELHI / UDAIPUR
ITA 250/JODH/2024[2018-19]Status: Disposed7/8/2026AY 2018-19
MADHAV MARBLES AND GRANITES LIMITED,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR
ITA 249/JODH/2024[2017-18]Status: Disposed7/8/2026AY 2017-18
RAM NIWAS CHOUHAN,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 182/JODH/2024[2015-16]Status: Disposed7/8/2026AY 2015-16
BABU KHAN,BIKANER vs ITO, WARD-1(3), BIKANER
ITA 151/JODH/2024[2010-11]Status: Disposed7/8/2026AY 2010-11
MANAV SEVA SAHYATA TRUST,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 123/JODH/2024[2024-25]Status: Disposed7/8/2026AY 2024-25
MOHAN LAL SUKHADIA UNIVERSITY,UDAIPUR vs ITO, EXEMPTION, UDAIPUR
ITA 40/JODH/2023[2017-18]Status: Disposed7/8/2026AY 2017-18
ASSTT. COMMISSIONER OF INCOME TAX, CC-2, UDAIPUR, UDAIPUR vs CORAL ASSOCIATES, UDAIPUR
ITA 270/JODH/2023[2017-18]Status: Disposed7/8/2026AY 2017-18