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ITAT Jodhpur Bench
2,205 judgments
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 988/JODH/2025[2012-13]Status: Disposed12/8/2026AY 2012-13
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 967/JODH/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 966/JODH/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
CHIEF EXECUTIVE OFFICER, ZILA PARISHAD BHILWARA,BHILWARA vs ITO BHILWARA, BHILWARA
ITA 964/JODH/2025[2019-20]Status: Disposed12/8/2026AY 2019-20
SUDHIR SYNTHETICS PRIVATE LIMITED,BHILWARA vs ASST. COMMISSIONER, CENTRALIZED PROCESSING CENTER, BENGALURU, BHILWARA
ITA 94/JODH/2025[2020-2021]Status: Disposed12/8/2026AY 2020-2021
GANGANAGAR KISAN KRAYA VIKRAYA S.S. LTD.,SRIGANGANAGAR vs ITO, TDS, SRIGANGANAGAR
ITA 90/JODH/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
RUDRAKSH ENTERPRISES,JODHPUR vs ITO WARD-1(2), JODHPUR
ITA 774/JODH/2025[2020-21]Status: Disposed12/8/2026AY 2020-21
RAKESH KUMAR MOKSHIT KUMAR HUF,SURAT vs DEPUTY DIRECTOR, CPC, BENGALURU
ITA 65/JODH/2025[2023-2024]Status: Disposed12/8/2026AY 2023-2024
THE SUFIYA EDUCAITON SOCIETY NAGAUR,NAGAUR vs LD. AO EXEMPTION, EXEMPTION JODHPUR
ITA 64/JODH/2025[2020-21]Status: Disposed12/8/2026AY 2020-21
GAYATRI GAU SEWA & GRAM VIKAS SEVA SANSTHAN,BARMER vs INCOME TAX OFFICER, BARMER
ITA 637/JODH/2025[N/A]Status: Disposed12/8/2026
SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAUPIR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 539/JODH/2025[2023-24]Status: Disposed12/8/2026AY 2023-24
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 51/JODH/2025[2025-2026]Status: Disposed12/8/2026AY 2025-2026
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKAENR vs CIT EXEMPTION, JAIPUR
ITA 50/JODH/2025[2025-2026]Status: Disposed12/8/2026AY 2025-2026
M/S. SENIOR MATERIAL MANAGER NORTH WESTERN RAILWAY,BIKANER vs THE INCOME TAX OFFICER, TDS, BIKANER, BIKANER
ITA 49/JODH/2025[2010-11]Status: Disposed12/8/2026AY 2010-11
BHILWARA ZILA DUGDH UTPADAK SANGH LTD.,BHILWARA vs PR. CIT, UDAIPUR
ITA 453/JODH/2025[2020-21]Status: Disposed12/8/2026AY 2020-21
HAPPY HOURS SCHOOL SOCIETY,JODHPUR vs ITO (EXEMPTION), JODHPUR
ITA 390/JODH/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
DEV AGRO INDUSTRIES,E-125 & E-125A I.G.C. KHARA, BIKANER vs COMMISSIONER OF IT(APPEALS), NEW DELHI
ITA 1138/JODH/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR
ITA 942/JODH/2024[NA]Status: Disposed12/8/2026
SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR
ITA 941/JODH/2024[NA]Status: Disposed12/8/2026
SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 844/JODH/2024[2024-25]Status: Disposed12/8/2026AY 2024-25