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ITAT Jaipur Bench
7,509 judgments
HUMAN HELP CHARITABLE TRUST,SIKAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 703/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SOMDUTT DEEDWANIA CHARITABLE SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 700/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SHRI SHANKHEWAR PARASHVANATH JAIN SHWETAMBER MANDIR SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 699/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR
ITA 685/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR
ITA 684/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 560/JPR/2026[NA]Status: Disposed30/9/2026
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 559/JPR/2026[NA]Status: Disposed30/9/2026
NIKHIL GUPTA FOUNDATION,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 42/JPR/2026[NA]Status: Disposed30/9/2026
SHRI RAJARAM GHOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 419/JPR/2026[NA]Status: Disposed30/9/2026
SHRI RAJARAM GOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 418/JPR/2026[NA]Status: Disposed30/9/2026
SHRI 108 SUDHARM NANG AHINSA TRUST,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 372/JPR/2026[NA]Status: Disposed30/9/2026
OM PRAKASH AGARWAL CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1641/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NEURO SPINAL SERVICES AND RESEARCH SOCIETY OF RAJASTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
ITA 1601/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SELF DEVELOPMENT INSTITUTE,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1555/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
BABA KHETNATH MAHILA SHIKSHA PARSAR SAMITTEE,ALWAR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 1522/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SAMUDAYIK KENDRA SUBHASH NAGAR PRABHAND SAMITI,JAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION , JAIPUR
ITA 1440/JPR/2026[2027-28]Status: Disposed30/9/2026AY 2027-28
NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR
ITA 1214/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR
ITA 1213/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NATHU KA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1212/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
ITO(EXEMPTION), WARD, JAIPUR, JAIPUR vs RAJ RISHI BHARTIHARI MATSYA UNIVERSITY ALWAR, ALWAR
ITA 1167/JPR/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
