← All Benches
ITAT Jaipur Bench
7,611 judgments
IN. GENIUS SOLUTIONS- FZCO,DUBAI vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
ITA 1304/JPR/2025[2023-24]Status: Disposed30/6/2026AY 2023-24
AMAR SINGH PANWAR,BEAWAR,BEAWAR vs ITO,WD-1, BEAWER, BEAWER
ITA 1285/JPR/2025[2024-25]Status: Disposed30/6/2026AY 2024-25
MAHESH THAKURIA HUF,JAIPUR vs ITO WARD 4(1), JAIPUR, JAIPUR
ITA 1236/JPR/2025[2010-11]Status: Disposed30/6/2026AY 2010-11
ABDUL AZIZ,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
ITA 1143/JPR/2025[2010-11]Status: Disposed30/6/2026AY 2010-11
MOHAMMAD UMAR,JAIPUR vs ITO WD 1(1), JAIPUR
ITA 1138/JPR/2025[2010-11]Status: Disposed30/6/2026AY 2010-11
ABDUL SALAM,JAIPUR vs ITO WD 1(3), JAIPUR
ITA 1136/JPR/2025[2010-11]Status: Disposed30/6/2026AY 2010-11
MOHAMMAD SHAKIR,JAIPUR vs ITO WD 1(1), JAIPUR
ITA 1134/JPR/2025[2010-11]Status: Disposed30/6/2026AY 2010-11
JAGMOHAN,BHARATPUR vs ITO WD 2, BHARATPUR
ITA 1093/JPR/2025[2017-18]Status: Disposed30/6/2026AY 2017-18
DINESH KUMAR JANGIR,JAIPUR, RAJASTHAN vs ITO, WARD-1(1), JAIPUR, RAJASTHAN
ITA 1035/JPR/2025[2013-14]Status: Disposed30/6/2026AY 2013-14
BHURAMAL RAJMAL SURANA & SONS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 1384/JPR/2024[2015-16]Status: Disposed30/6/2026AY 2015-16
LATE KAILASH CHANDRA PAREEK,KOTA vs ITO, WD 2(2), KOTA
ITA 995/JPR/2025[2013-14]Status: Disposed25/6/2026AY 2013-14
BHANDARI BROS,BUNDI vs ITO BUNDI, BUNDI
ITA 1831/JPR/2025[2022-23]Status: Disposed25/6/2026AY 2022-23
DIAGOLD,JAIPUR vs ACIT, CEN CIR -2, JAIPUR
ITA 1822/JPR/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
BHANDARI BROS,BUNDI vs BUNDI, BUNDI
ITA 1820/JPR/2025[2022-23]Status: Disposed25/6/2026AY 2022-23
MOHD KASIM KHILJI,SIKAR vs ITO WD 1, SIKAR, SIKAR,RAJASTHAN
ITA 1812/JPR/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
SWAMINI SEWA SANSTHA,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 1606/JPR/2025[2022-23]Status: Disposed25/6/2026AY 2022-23
SWAMINI SEWA SANSTHA,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1582/JPR/2025[2022-23]Status: Disposed25/6/2026AY 2022-23
SH. SHIV KANT SHARMA,DHOLPUR vs ITO, WARD-4, BHARATPUR, BHARATPUR
ITA 1580/JPR/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
TEJYA KA BASS BAHUDHANDHI SAHKARI SAMITI,JAIPUR vs INCOME TAX WARD 7(1), JAIPUR
ITA 1439/JPR/2025[2017-2018]Status: Disposed25/6/2026AY 2017-2018
RAGHUPATI CASTING PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, ALWAR, RAJASTHAN
ITA 1438/JPR/2025[2019-20]Status: Disposed25/6/2026AY 2019-20