← All Benches
ITAT Jaipur Bench
7,611 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER vs SHRI SHEETAL KATARIYA, JAIPUR
ITA 833/JPR/2019[2012-13]Status: Disposed15/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER vs MS. URMILA SINGHAL, AJMER
ITA 832/JPR/2019[2016-17]Status: Disposed15/8/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs SHRI GHANSHYAM AGRAWAL, JAIPUR
ITA 532/JPR/2019[2014-2015]Status: Disposed8/8/2019AY 2014-2015
M/S UNITED PLYWOOD,AJMER vs PR. COMMISSIONER OF INCOME TAX, AJMER
ITA 352/JPR/2019[2014-15]Status: Disposed8/8/2019AY 2014-15
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 205/JPR/2019[2014-15]Status: Disposed8/8/2019AY 2014-15
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 204/JPR/2019[2013-14]Status: Disposed8/8/2019AY 2013-14
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 203/JPR/2019[2012-13]Status: Disposed8/8/2019AY 2012-13
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 202/JPR/2019[2011-12]Status: Disposed8/8/2019AY 2011-12
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 201/JPR/2019[2010-11]Status: Disposed8/8/2019AY 2010-11
M/S DIAGOLD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 200/JPR/2019[2009-10]Status: Disposed8/8/2019AY 2009-10
TEHSILDAR, BARI,DHOULPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 39/JPR/2018[2015-16]Status: Disposed8/8/2019AY 2015-16
SONU HALDER,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 26/JPR/2018[2008-09]Status: Disposed8/8/2019AY 2008-09
M/S AJMER URBAN COOPERATIVE BANK LTD.,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER
ITA 1358/JPR/2018[2010-11]Status: Disposed8/8/2019AY 2010-11
INCOME TAX OFFICER (EXEMPTION), WARD-2, JAIPUR vs VIDYA BHARTI SAMITI, SIKAR
ITA 1063/JPR/2018[2012-13]Status: Disposed8/8/2019AY 2012-13
SHRI RADHEY SHYAM GUPTA,DAUSA vs INCOME TAX OFFICER, DAUSA
ITA 923/JPR/2017[2012-13]Status: Disposed8/8/2019AY 2012-13
SHRI GHASI RAM SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1029/JPR/2017[2006-07]Status: Disposed8/8/2019AY 2006-07
DEREWALA INDUSTRIES LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 60/JPR/2019[2015-16]Status: Disposed7/8/2019AY 2015-16
SHRI SHRAVAN CHOUDHARY,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 517/JPR/2019[2010-11]Status: Disposed7/8/2019AY 2010-11
SHRI MANISH KUMAR MUKIM,ALWAR vs .INCOME TAX OFFICER, WARD-2-2, ALWAR
ITA 233/JPR/2019[2010-11]Status: Disposed7/8/2019AY 2010-11
M/S BARODA RAJASTHAN KSHETRIYA GRAMIN BANK, AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, AJMER
ITA 1332/JPR/2018[2012-13]Status: Disposed7/8/2019AY 2012-13