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ITAT Jaipur Bench

7,649 judgments

JAIPUR GEMS CRAFTS,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR

ITA 628/JPR/2019[2013-14]Status: Disposed3/8/2021AY 2013-14

M/S. JHUNJHUNU BALAJI MOTORS PVT. LTD.,JHUNJHUNU vs ACIT, CIRCLE-JHUNJHUNU, JHUNJHUNU

ITA 264/JPR/2020[2014-15]Status: Disposed30/7/2021AY 2014-15

M/S. JHUNJHUNU BALAJI MOTORS PVT. LTD.,JHUNJHUNU vs ACIT, CIRCLE-JHUNJHUNU, JHUNJHUNU

ITA 263/JPR/2020[2013-14]Status: Disposed30/7/2021AY 2013-14

GLOBAL INSTITUTE OF TECHNOLOGY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 531/JPR/2019[2014-15]Status: Disposed30/7/2021AY 2014-15

VIJAY KEDIA (HUF),JAIPUR vs ACIT, JAIPUR

ITA 1266/JPR/2019[2008-09]Status: Disposed30/7/2021AY 2008-09

M/S BHAGIRATH SHIKSHAN SANSTHAN,JAIPUR vs INCOME TAX OFFICER (E), WARD-1, JAIPUR

ITA 112/JPR/2019[2013-14]Status: Disposed30/7/2021AY 2013-14

LATE ACHARYA SHRI HARI SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 223/JPR/2018[2013-14]Status: Disposed30/7/2021AY 2013-14

SHRI ACHARYA DWIJESH SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 222/JPR/2018[2013-14]Status: Disposed30/7/2021AY 2013-14

SHRI MOHAN LAL BARGOTI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR

ITA 1462/JPR/2018[2013-14]Status: Disposed30/7/2021AY 2013-14

SMT. KRISHNA,JAIPUR vs PCIT, JAIPUR-2, JAIPUR

ITA 24/JPR/2021[2011-12]Status: Disposed29/7/2021AY 2011-12

M/S. VISHAL CITY BUILDERS PVT. LTD.,JAIPUR vs DCIT, CIRCLE-7, JAIPUR

ITA 1173/JPR/2019[2014-15]Status: Disposed29/7/2021AY 2014-15

SUBH KARAN PAEEK,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

ITA 312/JPR/2020[2016-17]Status: Disposed20/7/2021AY 2016-17

PREM JAIN,JAIPUR vs PR.CIT-1, JAIPUR

ITA 279/JPR/2020[2015-16]Status: Disposed15/7/2021AY 2015-16

SHARWAN LAL BAIRWA C/O- CA SS SHEKHAWAT, UTSAWA, A-25, SHRI RAM COLONY, RAM NAGAR, EXTN. SODALA, JAIPUR,JAIPUR vs THE ASSESSING OFFICER WARD-7(2), JAIPUR, WARD-7(2) JAIPUR

ITA 695/JPR/2019[2007-08]Status: Disposed14/7/2021AY 2007-08

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs SHIV EDIBLES LTD., KOTA

ITA 479/JPR/2019[2015-16]Status: Disposed14/7/2021AY 2015-16

M/S SPYTECH BUILDCON,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 255/JPR/2019[2014-15]Status: Disposed14/7/2021AY 2014-15

SHRI DINESH SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR

ITA 1107/JPR/2019[2011-12]Status: Disposed14/7/2021AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs SMT. PALLAVI MISHRA, JAIPUR

ITA 1065/JPR/2019[2013-14]Status: Disposed14/7/2021AY 2013-14

BHARATPUR ROYAL FAMILY RELIGIOUS & CEREMONIAL TRUST,BHARATPUR vs CIT(E), JAIPUR

ITA 290/JPR/2020[2011-12]Status: Disposed13/7/2021AY 2011-12

SHRI VISHNU KUMAR JOSHI,JAIPUR vs ITO, WARD-3(5), JAIPUR

ITA 22/JPR/2020[2014-15]Status: Disposed13/7/2021AY 2014-15