← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI SHYAM GIDWANI,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 808/JPR/2018[2008-09]Status: Disposed21/10/2021AY 2008-09
LATE. SHRI SATPAL SINGH,JAIPUR vs ACIT, CIRCLE-5, JAIPUR
ITA 289/JPR/2020[2013-14]Status: Disposed14/10/2021AY 2013-14
DALU RAM MEENA,JAIPUR vs ITO WARD 6(5), JAIPUR
ITA 55/JPR/2021[2009-10]Status: Disposed13/10/2021AY 2009-10
DALU RAM MEENA,JAIPUR vs ITO WARD 6(5), JAIPUR
ITA 54/JPR/2021[2009-10]Status: Disposed13/10/2021AY 2009-10
SHRI SATYAVEER SINGH,BHARATPUR vs INCOME TAX OFFICER, WADR-1, BHARATPUR
ITA 975/JPR/2019[2010-11]Status: Disposed13/10/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-JAIPUR-6, JAIPUR vs M/S. RAJASTHAN INFOTECH MEDIA SERVICE PRIVATE LIMITED, JAIPUR
ITA 797/JPR/2018[2012-13]Status: Disposed13/10/2021AY 2012-13
M/S RAJASTHAN INFOTECH MEDIA SERVICES PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 553/JPR/2018[2012-13]Status: Disposed13/10/2021AY 2012-13
SHRI DHARMA SINGH SANGHA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 194/JPR/2018[2007-08]Status: Disposed13/10/2021AY 2007-08
KALINDEE ESTATES PVT. LTD,JAIPUR vs ITO, JAIPUR
ITA 44/JPR/2017[2012-13]Status: Disposed13/10/2021AY 2012-13
SHASHI RAJAWAT,JAIPUR vs COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 81/JPR/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
M/S BHIVARAM PANNALAL KUMAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 76/JPR/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR vs SHRI KISHAN LAL AGARWAL, ALWAR
ITA 97/JPR/2019[2012-13]Status: Disposed12/10/2021AY 2012-13
DCIT, CENTRAL CIRCLE-2, JAIPUR vs SHRI PRAKASH CHAND KOTHARI, JAIPUR
ITA 1298/JPR/2019[2011-12]Status: Disposed12/10/2021AY 2011-12
SHRI PRAKASH CHAND KOTHARI,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
ITA 1190/JPR/2019[2011-12]Status: Disposed12/10/2021AY 2011-12
GAYATRI PARIWAR TRUST,KOTA vs CIT(E), JAIPUR
ITA 298/JPR/2020[2019-20]Status: Disposed11/10/2021AY 2019-20
DCIT, CIRCLE-4, JAIPUR vs SMT. GEETA DEVI DANGAYACH, JAIPUR
ITA 1238/JPR/2019[2014-15]Status: Disposed11/10/2021AY 2014-15
RAJASTHAN FINANCIAL CORPORATION,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 818/JPR/2018[2014-15]Status: Disposed11/10/2021AY 2014-15
ITO, JAIPUR vs SATNAM STOK BROKING PVT. LTD., JAIPUR
ITA 377/JPR/2017[2012-13]Status: Disposed11/10/2021AY 2012-13
SHRI RAJESH CHUNARA,JAIPUR vs ITO, WARD-2(A), JAIPUR
ITA 91/JPR/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
M/S. ORIENTAL BANK OF COMMERCE,HURU vs ITO, TDS-3, JAIPUR
ITA 250/JPR/2020[2016-17]Status: Disposed6/10/2021AY 2016-17
