← All Benches
ITAT Jaipur Bench
7,649 judgments
SMT. KAMLESH KANWAR RATHORE,3, RAMCHAND COLONY, NEAR UTSAV VATIKA, MASUDA ROAD, BEAWAR vs CPC, BENGALURU, BENGALURU
ITA 128/JPR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SMT. KAMLESH KANWAR RATHORE,3, RAMCHAND COLONY, NEAR UTSAV VATIKA, MASUDA ROAD, BEAWAR vs CPC, BENGALURU, BENGALURU
ITA 127/JPR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
OCEAN EXIM INDIA PRIVATE LIIMITED,BANIPARK,JAIPUR vs ASST. DIRECTOR OF INCOME TAX,CPC, BENGALURU
ITA 126/JPR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SH. PRABHAT SINGH,SHREE CEMENT LTD., ANDHERI DEORI, BEAWAR, AJMER vs CPC, BENGALURU, BENGALURU
ITA 113/JPR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SH. PRABHAT SINGH,SHREE CEMENT LTD., ANDHERI DEORI, BEAWAR, AJMER vs CPC, BENGALURU, BENGALURU
ITA 112/JPR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
SHRI BALVEER RAM,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 435/JPR/2019[2010-11]Status: Disposed10/11/2021AY 2010-11
SHRI BALVEER RAM,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 1140/JPR/2019[2010-11]Status: Disposed10/11/2021AY 2010-11
M/S RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD.,JAIPUR vs PCIT, JAIPUR-2, JAIPUR
ITA 23/JPR/2021[2015-16]Status: Disposed9/11/2021AY 2015-16
THE JANGID BRAJMAN CO-OPERATIVE CREDIT AND SAVING SOCIETY LTD.,AJMER vs PR.CIT, AJMER
ITA 13/JPR/2021[2015-16]Status: Disposed9/11/2021AY 2015-16
SH. VIRENDRA KUMAR AHUJA,B-85, 22 GODAM INDUSTRIAL AREA, JAIPUR vs ITO, WARD-2(3), JAIPUR
ITA 124/JPR/2021[2014-15]Status: Disposed9/11/2021AY 2014-15
M/S NIGAM JEWELS PVT. LTD.,H-45, SEZ 1, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR vs CPC, BANGALORE, BANGALORE
ITA 122/JPR/2021[2018-19]Status: Disposed9/11/2021AY 2018-19
DCIT, CIRCLE-2, JAIPUR, JAIPUR vs SHRI VINIT KUMAR BORA, JAIPUR
ITA 105/JPR/2020[2014-15]Status: Disposed8/11/2021AY 2014-15
GEAR TRAINING AND RESEARCH FOUNDATION,JAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 49/JPR/2021[2021-22]Status: Disposed2/11/2021AY 2021-22
IISU INCUBATION CENTRE,JAIPUR vs CIT (EXEMPTION), JAIPUR
ITA 48/JPR/2021[2021-22]Status: Disposed2/11/2021AY 2021-22
ICG-IISU ALUMNAE ASSOCIATION- BANDHAN,JAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 47/JPR/2021[2021-22]Status: Disposed2/11/2021AY 2021-22
PALSANA GRAM SEWA SAHKARI SAMITI LTD.,JAIPUR vs PCIT-2, JAIPUR
ITA 37/JPR/2021[2012-13]Status: Disposed2/11/2021AY 2012-13
PALSANA GRAM SEWA SAHKARI SAMITI LTD.,PALASANA vs PCIT-2, JAIPUR
ITA 36/JPR/2021[2011-12]Status: Disposed2/11/2021AY 2011-12
PALSANA GRAM SEWA SAHKARI SAMITI LTD.,PALSANA vs PCIT-2, JAIPUR
ITA 35/JPR/2021[2010-11]Status: Disposed2/11/2021AY 2010-11
SMT. SUSHILA AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 667/JPR/2019[2009-10]Status: Disposed2/11/2021AY 2009-10
SHRI SHANKAR LAL SHARMA, V.P. KILKPURA, VAYA SHIUVDASPARA, CHAKSU, JAIPUR-303301,CHAKSU, JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR, CIRCLE-7, JAIPUR
ITA 267/JPR/2019[2012-13]Status: Disposed2/11/2021AY 2012-13