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ITAT Jaipur Bench

7,649 judgments

MAHAVEER PRASAD,BHINDUSI vs INDIVIDUAL, ALWAR

ITA 134/JPR/2021[2011-12]Status: Disposed16/2/2022AY 2011-12

SHRI MURLI LILARAMANI,AJMER vs INCOME TAX OFFICER, WARD-1(3), AJMER

ITA 2/JPR/2021[2010-11]Status: Disposed15/2/2022AY 2010-11

SHRI NIKHIL GARG,JAIPUR vs INCOME TAX OFFICER, AJMER

ITA 180/JPR/2018[2009-10]Status: Disposed14/2/2022AY 2009-10

AO (SC), AVVNL, SIKAR,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAJIABAD

ITA 1349/JPR/2018[2013-14 , 24Q]Status: Disposed14/2/2022

ASHISH SHARMA,JAIPUR vs ITO, WD 1(3(, JAIPUR

ITA 242/JPR/2021[2016-17]Status: Disposed10/2/2022AY 2016-17

VISHNU REALCON PRIVATE LIMITED,JAIPUR vs ITO, WARD 4(1), JAIPUR

ITA 305/JPR/2020[2012-13]Status: Disposed8/2/2022AY 2012-13

VAIBHAV GLOBAL LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR, JAIPUR

ITA 97/JPR/2021[2016-17]Status: Disposed7/2/2022AY 2016-17

SHRI UDAI SINGH TAWAR C/O GUPTA GARG & COMPANY (CA) H-1/35, RAM VIHAR BUILDING, OPP. GPO MI ROAD, JAIPUR,MI ROAD JAIPUR vs ITO WARD-BEHROR, WARD-BEHROR

ITA 226/JPR/2019[2013-14]Status: Disposed31/1/2022AY 2013-14

SUNRISE SHIKSHAN SANSTHAN,SIKAR vs CIT(E), JAIPUR

ITA 1321/JPR/2019[2019-20]Status: Disposed31/1/2022AY 2019-20

FAIYAZ ALI KHATRI,JAIPUR vs ITO WARD 1, SIKAR, SIKAR

ITA 7/JPR/2022[2018-19]Status: Disposed20/1/2022AY 2018-19

SHREE KRISHNA ABODES PRIVATE LIMITED,JAIPUR vs ACIT CIRCLE 1, JAIPUR

ITA 328/JPR/2021[2019-20]Status: Disposed20/1/2022AY 2019-20

BAL SWAROOP AGARWAL,JAIPUR vs INCOME TAX OFFICER, ITO WARD 4(2), JAIPUR

ITA 320/JPR/2021[2018-19]Status: Disposed20/1/2022AY 2018-19

AURIGA IT CONSULTING PRIVATE LIMITED,JAIPUR vs CIT, DELHI

ITA 319/JPR/2021[2019-2020]Status: Disposed20/1/2022AY 2019-2020

KAMLESH GUPTA,JAIPUR vs ACIT/DCIT CIRCLE CPC, BANGELORE

ITA 317/JPR/2021[2018-19]Status: Disposed20/1/2022AY 2018-19

ANIL SHARMA,JAIPUR vs ITO WARD-1, JHUNJHUNU, JHUNJHUNU

ITA 315/JPR/2021[2018-19]Status: Disposed20/1/2022AY 2018-19

PRADEEP KUMAR SHARMA,KOTA vs ITO, WARD-2(4), KOTA, KOTA

ITA 314/JPR/2021[2019-2020]Status: Disposed20/1/2022AY 2019-2020

DR B LAL CLINICAL LABORATORY PRIVATE LIMITED,JAIPUR vs ACIT CIRCLE-7, JAIPUR

ITA 313/JPR/2021[2019-20]Status: Disposed20/1/2022AY 2019-20

HITESHI ENTERPRISES PRIVATE LIMITED,AJMER vs ASST DIRECTOR CPC, BANGLORE

ITA 1/JPR/2022[2019-20]Status: Disposed19/1/2022AY 2019-20

HITESHI ENTERPRISES PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, CIT AJMER

ITA 308/JPR/2021[2018-19]Status: Disposed19/1/2022AY 2018-19

MONA DEWAN,G1-51, SITAPURA INDUSTRIAL AREA, JAIPUR vs CPC, BENGALURU/ ACIT, CIRCLE-7, JAIPUR

ITA 282/JPR/2021[2019-20]Status: Disposed19/1/2022AY 2019-20