← All Benches
ITAT Jaipur Bench
7,649 judgments
JAIPUR GEM CRAFTS,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 327/JPR/2024[2015-16]Status: Disposed7/8/2024AY 2015-16
SHRI SANDEEP GOSAIN (Judicial Member)
PAWAN GUPTA,KOTA vs ITO WARD 1(3) KOTA , KOTA
ITA 252/JPR/2024[2012-13]Status: Disposed7/8/2024AY 2012-13
MADAN MOHAN GUPTA ,KOTA vs ITO WARD 1(3) , KOTA
ITA 246/JPR/2024[2012-13]Status: Disposed7/8/2024AY 2012-13
RAJRAJESHWARI GUPTA ,KOTA vs ITO , WARD 1(1),KOTA, KOTA
ITA 245/JPR/2024[2012-13]Status: Disposed7/8/2024AY 2012-13
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
SHAILENDRA GUPTA,KOTA vs ACIT, CIRCLE-1, KOTA
ITA 206/JPR/2024[2012-13]Status: Disposed7/8/2024AY 2012-13
PARASMAL BHANDARI,JAIPUR vs INCOME TAX OFFICER WARD 6(2), JAIPUR
ITA 95/JPR/2023[2014-2015]Status: Disposed7/8/2024AY 2014-2015
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
SANJAY KUMAR JINDAL HUF,AJMER vs ASSESSING AUTHORITY, DELHI
ITA 609/JPR/2023[2013-14]Status: Disposed7/8/2024AY 2013-14
SHRI SANDEEP GOSAIN (Judicial Member)
SH. KESAR KADIR KHAN,JAIPUR vs ITO, WARD-5(3), JAIPUR, JAIPUR
ITA 372/JPR/2024[2017-18]Status: Disposed6/8/2024AY 2017-18
SHRI SANDEEP GOSAIN (Judicial Member)
SHAILESH KUMAR JAIN,KOTA vs ACIT, INCOME TAX DEPARTMENT
ITA 266/JPR/2024[2017-18]Status: Disposed6/8/2024AY 2017-18
A BLISS OF CREATOR SOCIETY,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 608/JPR/2023[2012-13]Status: Disposed6/8/2024AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs NISHA JAIN, KOTA
ITA 378/JPR/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs NISHA JAIN, KOTA
ITA 377/JPR/2024[2015-16]Status: Disposed5/8/2024AY 2015-16
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs NARESH JAIN, KOTA
ITA 374/JPR/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
ANUKAMPA HOMES PVT. LTD.,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
ITA 371/JPR/2024[2018-19]Status: Disposed5/8/2024AY 2018-19
SHRI SANDEEP GOSAIN (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs NARESH JAIN, KOTA, RAJASTHAN
ITA 349/JPR/2024[2016-17]Status: Disposed5/8/2024AY 2016-17
JAIPUR ENGINEERING COLLEGE JAIPUR RAJASTHAN SOCIETY,JAIPUR vs CIRCLE (EXEMPTION), JAIPUR, JAIPUR
ITA 261/JPR/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIKRAM PUROHIT,JAIPUR vs ITO, WARD-7(3), JAIPUR
ITA 227/JPR/2024[2011-12]Status: Disposed5/8/2024AY 2011-12
SHRI SANDEEP GOSAIN (Judicial Member)
KAILASH PARASHAR,PUSHKAR,AJMER vs INCOME TAX OFFICER WARD 1(3), AJMER
ITA 90/JPR/2024[2016-17]Status: Disposed2/8/2024AY 2016-17
SHRI SANDEEP GOSAIN (Judicial Member)
RUKSHMANI SINGH NATHAWAT,JAIPUR vs ITO, NFAC, DELHI, DELHI
ITA 720/JPR/2024[2017-18]Status: Disposed2/8/2024AY 2017-18
SHRI SANDEEP GOSAIN (Judicial Member)
SMT. PERMILA DEVI YADAV,ALWAR vs ITO, WARD-BEHROR, ALWAR, ALWAR
ITA 345/JPR/2024[2010-11]Status: Disposed2/8/2024AY 2010-11
SHRI SANDEEP GOSAIN (Judicial Member)
