ITAT Jaipur Bench

7,649 judgments

SANJIV PRAKASHAN,JAIPUR vs ACIT, CIRCLE-1, JAIPUR

ITA 9/JPR/2023[2020-2021]Status: Disposed9/9/2024AY 2020-2021

TURAB ALI BOHRA,BHILWARA,BHILWARA vs ACIT CENTRAL CIRCLE,AJMER, AJMER

ITA 704/JPR/2023[2019-20]Status: Disposed9/9/2024AY 2019-20

VISHNU KUMAR,BHARATPUR vs ACIT OR JCIT OR DCIT OR ASST. CIT OR ITO, NATIONAL FACELESS ASSESSMENT CENTRE, BHARATPUR

ITA 85/JPR/2024[2015-16]Status: Disposed6/9/2024AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

KANTA DEVI JAIN,JAIPUR vs DCIT, CENTRAL-CIRCLE 1, JAIPUR, JAIPUR

ITA 860/JPR/2024[2014-2015]Status: Disposed5/9/2024AY 2014-2015

DR. S. SEETHALAKSHMI (Judicial Member)

SH. LALIT MAHESHWARI,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 769/JPR/2024[2017-18]Status: Disposed5/9/2024AY 2017-18

DR.S.SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD-6(2), JAIPUR, NCR BUILDING, STATUE CIRCLE JAIPUR vs VASUDEV HEMRAJANI, ARJUN NAGAR, JAIPUR

ITA 634/JPR/2024[2020-2021]Status: Disposed5/9/2024AY 2020-2021

DR. S. SEETHALAKSHMI (Judicial Member)

RASHLEELA ENTERPRISES PRIVATE LIMITED,JAIPUR vs THE PCIT (CENTRAL), JAIPUR

ITA 461/JPR/2024[2019-20]Status: Disposed5/9/2024AY 2019-20

PADMAVATI AGRICO (INDIA) PVT LTD,AJMER vs ACIT CIRCLE - 1, AJMER

ITA 702/JPR/2023[2010-11]Status: Disposed5/9/2024AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member)

ITO, W-6(4), JAIPUR, JAIPUR vs SHRINIWAS SHARMA, JAIPUR

ITA 3/JPR/2024[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

BE POSITIVE SANSTHAN,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 126/JPR/2024[2023-24]Status: Disposed4/9/2024AY 2023-24

BE POSITIVE SANSTHAN,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 125/JPR/2024[2023-24]Status: Disposed4/9/2024AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GOLOK BHAKTI ARADHAN TRUST,BEAWAR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, JAIPUR

ITA 653/JPR/2024[NA]Status: Disposed3/9/2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GULLU MAL GULACHI LAL DEVELOPERS PVT LTD,JAIPUR vs INCOME TAX OFFICER, WARD-5(3), JAIPUR

ITA 858/JPR/2024[2016-17]Status: Disposed2/9/2024AY 2016-17

RAWAT BAL VIDHA NIKETAN SAMITTEE,JAIPUR vs ACIT CEN CIR 2, JAIPUR

ITA 660/JPR/2024[2017-18]Status: Disposed2/9/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAWAT BAL VIDHA NIKETAN SAMITTEE,JAIPUR vs ACIT CEN CIR 2, JAIPUR

ITA 659/JPR/2024[2015-16]Status: Disposed2/9/2024AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAVE OUR CITY ,JAIPUR vs CIT EXEMPTION , JAIPUR

ITA 632/JPR/2024[2023-2024]Status: Disposed2/9/2024AY 2023-2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MINDROOTFOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR

ITA 614/JPR/2024[2024-25 to 2027-28]Status: Disposed2/9/2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ABHISHEK KHANDELWAL,AJMER vs ITO WD-2(2), AJMER

ITA 582/JPR/2024[2017-18]Status: Disposed2/9/2024AY 2017-18

DEV SHIKSHAN SANSTHAN,SIKAR, RAJASTHAN vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 537/JPR/2024[Not applicable]Status: Disposed2/9/2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI BHAGWATI FARMS,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

ITA 452/JPR/2024[2017-18]Status: Disposed2/9/2024AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member)