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ITAT Hyderabad Bench

10,989 judgments

LINGANNAGARI PARINITHA,HYDERABAD vs ITO., WARD-11(4), HYDERABAD

ITA 990/HYD/2025[2017-18]Status: Disposed23/12/2025AY 2017-18

SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)

VASAVI CLUB,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

ITA 994/HYD/2025[2018-19]Status: Disposed19/12/2025AY 2018-19

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

DIVJYOT CHEMICALS PRIVATE LIMITED,K.V. RANGAREDDY vs ITO., WARD-17(1), HYDERABAD

ITA 948/HYD/2025[2016-17]Status: Disposed19/12/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

ANKITJAIN,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(2), HYDERABAD.

ITA 913/HYD/2025[2018-19]Status: Disposed19/12/2025AY 2018-19

PATEL SEW JOINT VENTURE,TELANGANA vs DCIT., CIRCLE-6(1), HYDERABAD

ITA 884/HYD/2025[2019-20]Status: Disposed19/12/2025AY 2019-20

AMARA RAJA ENERGY AND MOBILITY LIMITED,TIRUPATI vs DCIT., CIRCLE-1(1), TIRUPATI

ITA 791/HYD/2025[2021-2022]Status: Disposed19/12/2025AY 2021-2022

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT., CIRCLE-6(1), HYDERABAD vs PATEL SEW JOINTVENTURE, HYDERABAD

ITA 742/HYD/2025[2023-24]Status: Disposed19/12/2025AY 2023-24

RAYUDU LABORATORIES LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 725/HYD/2025[2020-21]Status: Disposed19/12/2025AY 2020-21

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

RUKMINI PRIYADARSHINI PAMIDI,HYDERABAD vs ITO., WARD-12(1), HYDERABAD

ITA 714/HYD/2025[2013-14]Status: Disposed19/12/2025AY 2013-14

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

ITO., WARD 14(1), HYDERABAD vs JOSHITA INFRA DEVELOPERS LLP, HYDERABAD

ITA 672/HYD/2025[2022-23]Status: Disposed19/12/2025AY 2022-23

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

SANJEEV KUMAR NALAM,HYDERABAD vs ITO, WARD-1, NIRMAL

ITA 669/HYD/2025[2017-18]Status: Disposed19/12/2025AY 2017-18

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

SATYAM GUPTA ARAVEETI,PRAKASHAM DISTRICT vs ITO, WARD-1, ONGOLE

ITA 346/HYD/2025[2013-14]Status: Disposed19/12/2025AY 2013-14

MALIREDDI SRINATH,HYDERABAD vs ITO, WARD-2(1), HDYERABAD, HYDERABAD

ITA 1721/HYD/2025[2015-16]Status: Disposed19/12/2025AY 2015-16

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

BANDARU CHANDRA SEKHAR,KADAPA vs ITO, WARD-1, PRODDATUR, PRODDATUR

ITA 1716/HYD/2025[2019-20]Status: Heard19/12/2025AY 2019-20

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

SOMINENI VIJAYALAKSHMI,SECUNDERABAD vs ITO, WARD-11(1), HYDERABAD, HYDERABAD

ITA 1697/HYD/2025[2016-17]Status: Disposed19/12/2025AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

KARTHIK KUMAR KYATHAM,NIZAMABAD vs ITO, WARD-1, ADILABAD

ITA 1658/HYD/2025[2020-21]Status: Disposed19/12/2025AY 2020-21

RAZIYA BEGUM MOHAMMAD,SANGAREDDY vs INCOME TAX OFFICE, WARD-1, SANGAREDDY

ITA 1645/HYD/2025[2017-18]Status: Disposed19/12/2025AY 2017-18

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

KOMMA REDDY SATYANARAYAN REDDY,HYDERABAD. vs INCOME TAX OFFICER WARD- 8(2), HYDERABAD.

ITA 1634/HYD/2025[2017-18]Status: Disposed19/12/2025AY 2017-18

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

G K CONSTRUCTIONS.CO,HYDERABAD vs ITO, WARD-8(1), HYDERABAD

ITA 1608/HYD/2025[2017-18]Status: Disposed19/12/2025AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

SRINIVAS CHOWDARY VALLABHANENI,SECUNDERABAD vs DCIT., CENTRAL CIRCLE-1(4), HYDERABAD

ITA 1461/HYD/2025[2019-20]Status: Disposed19/12/2025AY 2019-20