ITAT Hyderabad Bench
10,989 judgments
NITIN BHATIA,HYDERABAD vs ITO., WARD-12(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
THULASI CHAMARTHY,CHITTOOR vs INCOME TAX OFFICER, WARD - 1, CHITTOOR
SRIKANTH KAKATI,KOTHAGUDEM vs INCOME TAX OFFICER, WARD - 1, KOTHAGUDEM
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
VIJAY KUMAR PATIL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
LINGAMGUNTA ADILAXMI,SECUNDERABAD vs ITO., WARD-10(1), HYDERABAD
the Tribunal. The assessee has filed a condonation petition accompanied by a copy of affidavit explaining the reasons which led to the delay in filing the appeal. The Learned Authorized Representative (“Ld. AR”) submitted that the order of the Ld. CIT(A) was passed on 27.05.2025. Accordingly, the assessee was required to file the appeal before this Tribunal on or before 31.07.2025. However, the appeal was filed on 21.08.2025, resulting in a delay of 21 days. The Ld. AR submitted that the as
PRATIMA REDDY MUTHU,HYDERABAD vs ACIT., CIRCLE-14(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
GRANULES INDIA LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
LAKULISH YOGASHRAM HYDERABAD,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.1247 & 1248/Hyd/2025 [U/sec.12AB and U/sec.80G of the I.T. Act, 1961]. | Lakulish Yogashram, Hyderabad – 500 008. Telangana. PAN AACTL3491N (Appellant) | vs. | The Commissioner of Income Tax (Exemptions), Hyderabad – 500 004. Telangana. (Respondent) | |---|---|---| | निर्धारिती द्वारा / Assessee by: | -None- | | राजस्व द्वारा / Revenue by: | MS U Mini Chandran, CIT-DR | |---|---| | सुनवाई की ता
LAKULISH YOGASHRAM HYDERABAD,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MALLESHWARI NARAMULLA,RANGA REDDY vs ITO., WARD-2(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
THE OOKAL FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
THE OOKAL FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
THE OOKAL FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
SRI VENKATESWARA ENGINEERING COLLEGE,HYDERABAD vs ITO., WARD 1, SURYAPET
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
SREE LAKSHMI GAYATRI HOSPITALS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
ACIT., CENTRAL CIRCLE-2(2), HYDERABAD vs NETHI RAVI, HYDERABAD
Shri Ravish Sood, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)
DCIT., CENTRAL CIRCLE-1(3), HYDERABAD vs LIGHT HOUSE MOVIE MAKERS LLP, HYDERABAD
DCIT., CENTRAL CIRCLE-1(3), HYDERABAD vs LIGHT HOUSE MOVIE MAKERS LLP, HYDERABAD
DCIT., CENTRAL CIRCLE-1(3), HYDERABAD vs ATCHI REDDY KOVUURI, HHYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
KIRAN KUMAR SOMA,HYDERABAD vs ITO, WARD-1, SURYAPET
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
