ITAT Hyderabad Bench
10,988 judgments
VEERA REDDY POSHAM,NALGONDA vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ACIT, CIRCLE-5(1), HYDERABAD vs USHODAYA ENTERPRISES PRIVATE LIMITED, HYDERABAD
ACIT, CIRCLE-5(1), HYDERABAD vs USHODAYA ENTERPRISES PRIVATE LIMITED, HYDERABAD
DANDEBOINA RAMESH,WARANGAL vs ITO, WARD-(1), WARANGAL
DCIT (INTL. TAXN.)-1, HYDERABAD vs REVANTH CHALLAGALLA, HYDERABAD
DUGGINNIGARI SUBRAMANIYAM NAIDU,TIRUPATI vs ACIT., CIRCLE - 1(1), TIRUPATI
the Ld. AO.
GRANULES INDIA LIMITED,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G. HON'BLE (Accountant Member)
SATYANARAYANA MURTHY ADAPA,RAJAHMUNDRY vs ITO., WARD-13(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LAGUSARI PEDDA SUNAKANNA,KURNOOL vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MAHMOOD HUSSAIN SYED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
KIRAN KUMAR VELPULA,JAMMALAMADUGU vs ITO, WARD- 1,, PRODDATUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAMA DEVI,HYDERABAD vs ITO., WARD- 8(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CENTRAL CIRCLE-1(4), HYDERABAD vs KVR CONSULTANCY PRIVATE LIMITED, HYDERABAD
RAVIPATI RADHA BAI,HYDERABAD vs ITO, WARD 7(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BETHANY MENNONITE BRETHREN CHURCH,MAHABUBNAGAR vs ITO, WARD-1, MAHABUBNAGAR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DAYACHARY PONNEKANTI,HYDERABAD vs DCIT, CIRCLE 1(1), HYDERABAD
MAHESH KENCHANAGUNDU,NANDYALA vs ITO., WARD-1, NANDYAL
DAWAT E ISLAMI AP,HYDERABAD vs ITO., EXEMPTION WARD 1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MURAD KHETANI,HYDERABAD vs DCIT., CIRCLE-10(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
SEENAIAH BODDUPALLI,HYDERABAD vs DCIT., CENTRAL CIRCLE 2(4), HYDERABAD
him which are proper documents and crucial evidence for disposing the appeal in favour of the appellant.
