ITAT Hyderabad Bench
10,988 judgments
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRATHIMA INFRASTRUCTURE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
PRAJYOTH KUMAR ADI,HYDERABAD vs ITO, WARD-4(1), HYDERABAD
PRAJYOTH KUMAR ADI,HYDERABAD vs ITO, WARD-4(1), HYDERABAD
us: “1. On the facts and in the circumstances of the case, the order of the Id. CIT(A) is erroneous both on facts and in law, and is passed in gross violations of principles of natural justice.
ANEEMONI NAGA RAJU,HYDERABAD vs ITO, WARD- 8(1), HYDERABAD
SURESH NAMMI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
TIRUPATHI ARSAM,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
COROMANDEL INTERNATIONAL LIMITED,HYDERABAD vs DCIT., CIRCLE-2(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ALLRUI SRINIVAS RAJU,HYDERABAD vs DCIT, CIRCLE-12(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SURESH MADAMANCHI,WARANGAL vs ITO, WARD-1, WARANGAL
ABDUL SALAM SHAIK,PILER vs INCOME TAX OFFICER, WARD-1(1), TIRUPATI
INDIS CENTRAL PARK PROPERITIES PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DE vs MEDICAL AND EDUCATIONAL SOCIETY,HYDEARABADVS.ITO, EXEMPTION WARD-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
KYORI OREMIN LIMITED,HYDERABAD vs DCIT, CIRCLE 2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. ACCOUNTANT MEMBER आ.अपी.सं / ITA No.2037/Hyd/2025 Assessment Year 2013-2014 | Kyori Oremin Limited, | Hyderabad. | PIN - 500 081. | Telangana. | PAN AADCK1617K | (Appellant) | The DCIT, | vs. Circle-2(1), | Hyderabad. | (Respondent) | For Assessee : Sri P Murali Mohan Rao, CA | For Revenue : MS U Mini Chandran, CIT-DR | Date of Hearing : 09.03.2026 | Date of Pronouncement : 13.03.2026 आदेश/ORDER PER VIJAY PAL RAO (Vice President)
POREDDY SAMBASIVA REDDY,KADIRI vs ITO, WARD-1, HINDUPUR
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VEERA REDDY POSHAM,NALGONDA vs ACIT, CENTRAL CIRCLE1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
