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ITAT Hyderabad Bench
10,988 judgments
FERNANDEZ FOUNDATION,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
ITA 143/HYD/2026[2021-2022]Status: Disposed5/6/2026AY 2021-2022
MOHAMMED HAMEED ALI KHAN,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 2254/HYD/2025[2019-20]Status: Disposed5/6/2026AY 2019-20
ITO, WARD-8(1), HYDERABAD vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED, HYDERABAD
ITA 1978/HYD/2025[2015-16]Status: Disposed5/6/2026AY 2015-16
ACIT, CIRCLE-5(1), HYDERABAD vs MATRIX POWER WIND PRIVATE LIMITED, HYDERABAD
ITA 1784/HYD/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
HITEC CYBER CITY SPACES LLP,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD
ITA 883/HYD/2026[2022-23]Status: Disposed3/6/2026AY 2022-23
SHELADIA ASSOCIATES INC,HYDERABAD, TELANGANA vs ADIT-(INT TAXN-2), HYDERABAD
ITA 574/HYD/2026[2023-2024]Status: Disposed3/6/2026AY 2023-2024
NARENDER RANGINENI,RANGA REDDY vs ITO, WARD-1, MAHABOOBNAGAR
ITA 191/HYD/2026[2020-21]Status: Disposed3/6/2026AY 2020-21
SAI BALAJI DEVELOPERS,HYDERABAD vs ITO., WARD - 1, MAHABUBNAGAR
ITA 907/HYD/2025[2022-23]Status: Disposed3/6/2026AY 2022-23
INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR vs SAI BALAJI DEVELOPERS, MAHABUBNAGAR
ITA 9/HYD/2025[2022-23]Status: Disposed3/6/2026AY 2022-23
DCIT, CENTRAL CIRCLE, TIRUPATI vs MUNI SEKAR NAIDU PEMMASANI, TIRUPATI
ITA 2237/HYD/2025[2015-16]Status: Disposed3/6/2026AY 2015-16
DCIT, CENTRAL CIRCLE, TIRUPATI vs MUNI SEKAR NAIDU PEMMASANI, TIRUPATI
ITA 2236/HYD/2025[2014-15]Status: Disposed3/6/2026AY 2014-15
DCIT, CENTRAL CIRCLE, TIRUPATI vs MUNI SEKAR NAIDU PEMMASANI, TIRUPATI
ITA 2235/HYD/2025[2013-14]Status: Disposed3/6/2026AY 2013-14
DCIT, CENTRAL CIRCLE, TIRUPATI vs MUNI SEKAR NAIDU PEMMASANI, TIRUPATI
ITA 2233/HYD/2025[2012-13]Status: Disposed3/6/2026AY 2012-13
DCIT, CENTRAL CIRCLE, TIRUPATI vs MUNI SEKAR NAIDU PEMMASANI, TIRUPATI
ITA 2225/HYD/2025[2011-12]Status: Disposed3/6/2026AY 2011-12
S V MILK & MILK PRODUCTS PRIVATE LIMITED,PICHATOOR vs ACIT, CENTRAL CIRCL-2(1), TIRUPATI
ITA 2103/HYD/2025[2012-13]Status: Disposed3/6/2026AY 2012-13
S V MILK & MILK PRODUCTS PRIVATE LIMITED,PICHATOOR vs ACIT, CIRCLE-2(1), TIRUPATI
ITA 2102/HYD/2025[2011-12]Status: Disposed3/6/2026AY 2011-12
SRI RAMA AGRI GENETICS (INDIA) PRIVATE LIMITED,KURNOOL vs DCIT., CIRCLE-1, KURNOOL
ITA 1260/HYD/2025[2018-19]Status: Disposed3/6/2026AY 2018-19
JAYA BALAJEE RREAL MEDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1226/HYD/2024[2012-13]Status: Heard2/6/2026AY 2012-13
KUMAR CHERKA REP. BY CHERKA BHARGAV,HYDERABAD vs ITO, WARD-13(1), HYDERABAD
ITA 2457/HYD/2025[2020-2021]Status: Disposed29/5/2026AY 2020-2021
ACIT, CIRCLE-5(1), HYDERABAD vs PATEL KNR HEAVY INFRASTRUCTURES LIMITED, HYDERABAD
ITA 2038/HYD/2025[2019-20]Status: Disposed29/5/2026AY 2019-20