← All Benches
ITAT Hyderabad Bench
10,960 judgments
ASST.CIT,CIRCLE 8(1), HYDERABAD vs M/S. LAKSHMI MEGA TOWN SHIP, HYDERABAD
ITA 1256/HYD/2014[2007-08]Status: Disposed27/4/2018AY 2007-08
ASST.CIT,CIRCLE 8(1), HYDERABAD vs M/S. LAKSHMI MEGA TOWN SHIP, HYDERABAD
ITA 1255/HYD/2014[2006-07]Status: Disposed27/4/2018AY 2006-07
CH.DAMODAR RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 951/HYD/2013[2009-10]Status: Disposed27/4/2018AY 2009-10
CH.DAMODAR RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 950/HYD/2013[2008-09]Status: Disposed27/4/2018AY 2008-09
CH.DAMODAR RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 949/HYD/2013[2007-08]Status: Disposed27/4/2018AY 2007-08
CH.DAMODAR RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 948/HYD/2013[2006-07]Status: Disposed27/4/2018AY 2006-07
DCIT, CIRCLE-2(1), TIRUPATHI vs M/S. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED, TIRUPATHI
ITA 1533/HYD/2013[2007-08]Status: Disposed27/4/2018AY 2007-08
M/S. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD.,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, HYDERABAD
ITA 1460/HYD/2013[2009-10]Status: Disposed27/4/2018AY 2009-10
ACIT, CIRCLE-1(2), HYDERABAD vs M/S. COUNTRY CLUB (I) LTD, HYDERABAD
ITA 1654/HYD/2012[2008-09]Status: Disposed27/4/2018AY 2008-09
M/S COUNTRY CLUB (INDIA) LTD,HYDERABAD vs ADDL. CIT, RANGE-1, HYDERABAD
ITA 1504/HYD/2012[2008-09]Status: Disposed27/4/2018AY 2008-09
ACIT, CENTRAL CIRCLE-1, HYDERABAD vs SMT. P. RADHA, W/O. P. MAHENDER REDDY, HYDERABAD
ITA 1406/HYD/2011[2006-07]Status: Disposed27/4/2018AY 2006-07
M RAMAKRISHNA PRASAD,HYDERABAD vs DY.CIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 1770/HYD/2014[2011-12]Status: Disposed19/4/2018AY 2011-12
ACIT, CIRCLE-1, WARANGAL vs M/S. VIJAYA SREE CONSTRUCTIONS, WARANGAL
ITA 1175/HYD/2011[2007-08]Status: Disposed19/4/2018AY 2007-08
BIJMAN PROJECTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 158/HYD/2018[2013-14]Status: Disposed11/4/2018AY 2013-14
VIJAYA KUMAR KOLLA, TIRUPATHI,TIRUPATHI vs ITO, WARD-2(2), HYDERABAD, TIRUPATHI
ITA 92/HYD/2017[2011-12]Status: Disposed11/4/2018AY 2011-12
P.C. PANTULU, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 276/HYD/2017[2002-03]Status: Disposed11/4/2018AY 2002-03
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3), HYDERABAD vs INDUR AVENUES AND FOODS PRIVATE LIMITED, NIZAMABAD
ITA 1798/HYD/2017[2014-15]Status: Disposed11/4/2018AY 2014-15
SURAJ HARJANI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1745/HYD/2017[2014-15]Status: Disposed11/4/2018AY 2014-15
SRI SHARADA VAIDIKA SMARTHA VIDYALAYAM SOCIETY, WARGAL,MEDAK DIST. vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD
ITA 1715/HYD/2017[-]Status: Disposed11/4/2018
ACIT, CIRLCE-16(2), HYD, HYDERABAD vs PROGRESSIVE DIGITAL MEDIA PVT.LTD., HYD, HYDERABAD
ITA 426/HYD/2016[2011-12]Status: Disposed11/4/2018AY 2011-12