← All Benches

ITAT Hyderabad Bench

10,960 judgments

NEKTAR THERAPEUTICS (INDIA) PRIVATE LIMITED,HYDERABAD vs DY.CIT, CIRCLE 16(1), HYDERABAD

ITA 421/HYD/2014[2009-10]Status: Disposed3/8/2018AY 2009-10

M/S ELEM INVESTMENT(P)LIMITED,HYDERABAD vs THE DICT, HYDERABAD

ITA 121/HYD/2010[2005-06]Status: Disposed3/8/2018AY 2005-06

M/S FINCITY INVESTMENTS PVT LTD,HYDERABAD vs DCIT, HYDERABAD

ITA 119/HYD/2010[2005-06]Status: Disposed3/8/2018AY 2005-06

M/S HIGHGRACE INVESTMENTS PVT LTD,HYDERABAD vs DCIT, HYDERABAD

ITA 114/HYD/2010[2005-06]Status: Disposed3/8/2018AY 2005-06

M/S FINCITY INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 591/HYD/2006[2002-03]Status: Disposed3/8/2018AY 2002-03

M/S HIGHGRACE INVESTEMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 590/HYD/2006[2002-03]Status: Disposed3/8/2018AY 2002-03

M/S ELEM INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 589/HYD/2006[2002-03]Status: Disposed3/8/2018AY 2002-03

M/S VECYES INVESTEMENT PVT LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 588/HYD/2006[2002-03]Status: Disposed3/8/2018AY 2002-03

M/S HIGH GRACE INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 619/HYD/2008[2004-05]Status: Disposed3/8/2018AY 2004-05

M/S ELEM INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 617/HYD/2008[2004-05]Status: Disposed3/8/2018AY 2004-05

M/S FINCITY INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 616/HYD/2008[2004-05]Status: Disposed3/8/2018AY 2004-05

M/S HIGHGRACE INVESTEMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 733/HYD/2006[2003-04]Status: Disposed3/8/2018AY 2003-04

M/S FINCITY INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 732/HYD/2006[2003-04]Status: Disposed3/8/2018AY 2003-04

M/S ELEM INVESTMENTS PVT.LTD.,HYDERABAD vs ACIT, HYDERABAD

ITA 731/HYD/2006[2003-04]Status: Disposed3/8/2018AY 2003-04

SITA MALPANI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 498/HYD/2018[2013-14]Status: Disposed31/7/2018AY 2013-14

RAJESH KUMAR MALPANI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 497/HYD/2018[2013-14]Status: Disposed31/7/2018AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PROGRESSIVE CONSTRUCTIONS LIMITED, HYDERABAD

ITA 289/HYD/2018[2014-15]Status: Disposed31/7/2018AY 2014-15

INCOME TAX OFFICER, WARD-1, NIRMAL vs SRI VIDYA GANGAM, NIRMAL

ITA 1454/HYD/2018[2015-16]Status: Disposed31/7/2018AY 2015-16

INCOME TAX OFFICER, WARD-1, NIRMAL vs SRINIVAS REDDY, NIRMAL

ITA 1453/HYD/2018[2015-16]Status: Disposed31/7/2018AY 2015-16

VIJAYARAJU PAJA,MEDAK vs INCOME TAX OFFICER, WARD-(1), SIDDIPET

ITA 2268/HYD/2017[2014-15]Status: Disposed27/7/2018AY 2014-15