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ITAT Hyderabad Bench

10,960 judgments

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs SANTOSH REDDY NAREDDY, NIZAMABAD

ITA 1416/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs CINIGOLA THIRUMAL RAO, NIZAMABAD

ITA 1415/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs ANJAIAH GADDAM, NIZAMABAD

ITA 1414/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs NAKKA RAMESH GOUD, NIZAMABAD

ITA 1413/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, KAMAREDDY vs RAMESH NARLA, KAMAREDDY

ITA 1412/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs RAMESH KATIKA, NIZAMABAD

ITA 1411/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, KAMAREDDY vs SRIDHAR RAO MECHINENI, KAMAREDDY

ITA 1410/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs REDDY CHEELAM THIRUPATHI, NIZAMABAD

ITA 1409/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, KAMAREDDY vs BATTULA DINADAYAL GOUD, KAMAREDDY

ITA 1408/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs KUSHAL PISKA, NIZAMABAD

ITA 1407/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs SANTOSHAM MERGU, NIZAMABAD

ITA 1406/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs GANGA REDDY RAMANNAGARI, NIZAMABAD

ITA 1405/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

INCOME TAX OFFICER, WARD-3, NIZAMABAD vs DILIP PAWAR, HYDERABAD

ITA 1404/HYD/2018[2015-16]Status: Disposed3/8/2018AY 2015-16

ITO, WARD-3(1), HYDERABAD,HYDERABAD vs SCI IT SOLUTIONS PRIVATE LIMITED, HYDERABAD, HYDERABAD

ITA 838/HYD/2017[2011-12]Status: Disposed3/8/2018AY 2011-12

P.C. PANTULU, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 278/HYD/2017[2003-04]Status: Disposed3/8/2018AY 2003-04

P.C. PANTULU, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 277/HYD/2017[2002-03]Status: Disposed3/8/2018AY 2002-03

P.C. PANTULU, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 275/HYD/2017[2001-02]Status: Disposed3/8/2018AY 2001-02

BHARAT FINANCIAL INCLUSION LIMITED (ERSTWHILE KNOWN AS SKS MICROFINCANCE LIMITED), HYDERABAD,HYDERABAD vs DCIT (TDS), CIRCLE-2(1), HYDERABAD, HYDERABAD

ITA 237/HYD/2017[2012-13]Status: Disposed3/8/2018AY 2012-13

INCOME TAX OFFICER, WARD-2(4), HYDERABAD vs M/S TOURIST INDIA CONVENTION & HOTEL PVT. LTD., HYDERABAD

ITA 1319/HYD/2017[2008-09]Status: Disposed3/8/2018AY 2008-09

CHAIN FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD

ITA 1315/HYD/2017[2016-17]Status: Disposed3/8/2018AY 2016-17