← All Benches
ITAT Hyderabad Bench
10,988 judgments
V SIVA KOTA REDDY, HYD,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 594/HYD/2017[2007-08]Status: Disposed5/9/2019AY 2007-08
STATE BANK OF HYDERABAD EMPLOYEE'S COOPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 2021/HYD/2017[2013-14]Status: Disposed5/9/2019AY 2013-14
J.K. BROS CONSTRAFIN LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 1997/HYD/2017[2013-14]Status: Disposed5/9/2019AY 2013-14
CHARANS LIFE DEVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1272/HYD/2017[2013-14]Status: Disposed5/9/2019AY 2013-14
LATE M.P.VIMALA BAI, REP. BY L/R. M.P.JAY ANANTHA SWAMY.,HYDERABAD vs INCOME TAX OFFICER-WARD-11(2), HYDERABAD
ITA 1267/HYD/2017[2005-06]Status: Disposed5/9/2019AY 2005-06
MEDPLEXUS INDIA PVT. LTD., HYD,BANGALORE vs ACIT, CIRLCE-16(2), HYD, HYDERABAD
ITA 411/HYD/2016[2011-12]Status: Disposed5/9/2019AY 2011-12
SRI VENKATESHWARA CHIT FUNDS, NALGONDA,HYDERABAD vs ADDL. CIT, RANGE-9, HYDERABAD, HYDERABAD
ITA 1248/HYD/2016[2006-07]Status: Disposed5/9/2019AY 2006-07
SRI VENKATESHWARA CHIT FUNDS, NALGONDA,HYDERABAD vs ADDL. CIT, RANGE-9, HYDERABAD, HYDERABAD
ITA 1246/HYD/2016[2006-07]Status: Disposed5/9/2019AY 2006-07
ITO, WARD-3(2), HYD, HYDERABAD vs R.K. INFRA & ENGINEERING (INDIA) PVT.LTD., HYD, HYDERABAD
ITA 1227/HYD/2016[2012-13]Status: Disposed5/9/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs JAIVEER REDDY NALAMADA, HYDERABAD
ITA 846/HYD/2019[2008-09]Status: Disposed30/8/2019AY 2008-09
BADRI AUDISESHAIAH,GUDUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NELLORE
ITA 651/HYD/2019[2011-12]Status: Disposed30/8/2019AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 226/HYD/2019[2012-13]Status: Disposed30/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 225/HYD/2019[2012-13]Status: Disposed30/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 224/HYD/2019[2011-12]Status: Disposed30/8/2019AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 223/HYD/2019[2010-11]Status: Disposed30/8/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 222/HYD/2019[2009-10]Status: Disposed30/8/2019AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs SAROTHAM REDDY CHERAKU, HYDERABAD
ITA 203/HYD/2019[2014-15]Status: Disposed30/8/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs OCEAN PARK MULTITECH LIMITED, HYDERABAD
ITA 847/HYD/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CIRCLE -1, KURNOOL vs LEGEND BUILDERS & CONSTRUCTIONS, KURNOOL
ITA 753/HYD/2018[2014-15]Status: Disposed30/8/2019AY 2014-15
SHIV KUMAR MITTAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 633/HYD/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
