← All Benches
ITAT Hyderabad Bench
10,988 judgments
SHRI S SUBHASH,HYDERABAD vs DCIT, CENTRAL CIRCLE-2, HYDERABAD
ITA 1701/HYD/2013[2004-05]Status: Disposed25/9/2019AY 2004-05
SHRI S SUBHASH,HYDERABAD vs DCIT, CC-2, HYD., HYDERABAD
ITA 1700/HYD/2013[2003-04]Status: Disposed25/9/2019AY 2003-04
SHRI S SUBHASH,HYDERABAD vs DCIT, CC-2, HYDERABAD
ITA 1699/HYD/2013[2002-03]Status: Disposed25/9/2019AY 2002-03
LACHI RAJU INDUKURI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 853/HYD/2019[2009-10]Status: Disposed24/9/2019AY 2009-10
GANDAMALLA RENUKA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 2310/HYD/2018[2015-16]Status: Disposed24/9/2019AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs DODLA DAIRY LIMITED, HYDERABAD
ITA 2074/HYD/2018[2010-11]Status: Disposed24/9/2019AY 2010-11
P. SUDHAKAR REDDY, HYDERABAD,HYDERABAD vs ACIT, CENTRAL CIRCLE-5, HYDERABAD, HYDERABAD
ITA 556/HYD/2017[2002-03]Status: Disposed24/9/2019AY 2002-03
SHRI S SUBHASH,HYDERABAD vs DCIT, CENTRAL CIRCLE-2, HYDERABAD
ITA 1698/HYD/2013[2001-02]Status: Disposed24/9/2019AY 2001-02
KALYAN CHAKRAVARTHY KONCHADA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2), HYDERABAD
ITA 655/HYD/2019[2014-15]Status: Disposed23/9/2019AY 2014-15
SENTINI BIOPRODUCTS PVT LTD., HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE 11(3), HYDERABAD, HYDERABAD
ITA 629/HYD/2016[2007-08]Status: Disposed23/9/2019AY 2007-08
ZIETA TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, TDS, WARD-2(4), HYDERABAD
ITA 512/HYD/2019[2015-16]Status: Disposed20/9/2019AY 2015-16
ZIETA TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, TDS, WARD-2(4), HYDERABAD
ITA 511/HYD/2019[2014-15]Status: Disposed20/9/2019AY 2014-15
ZIETA TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, TDS, WARD-2(4), HYDERABAD
ITA 510/HYD/2019[2013-14]Status: Disposed20/9/2019AY 2013-14
HEART & STROKE FOUNDATION OF INDIA,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 284/HYD/2019[NA]Status: Disposed20/9/2019
HEART & STROKE FOUNDATION OF INDIA,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 283/HYD/2019[NA]Status: Disposed20/9/2019
VENKATAPATHI RAJU DHANTULURI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-9, HYDERABAD
ITA 207/HYD/2018[2003-04]Status: Disposed19/9/2019AY 2003-04
SANGANI RAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 102/HYD/2018[2010-11]Status: Disposed19/9/2019AY 2010-11
KAMLESH RANKA,HYDERABAD vs INCOME TAX OFFICER, INTL. TAXATION-II, HYDERABAD
ITA 1597/HYD/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
CHIMANLAL SURESH KUMAR TEXTILES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 809/HYD/2017[2008-09]Status: Disposed6/9/2019AY 2008-09
V. SUMATHI, HYD,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 595/HYD/2017[2007-08]Status: Disposed5/9/2019AY 2007-08