← All Benches
ITAT Hyderabad Bench
10,988 judgments
TALLURI VENKATA RAMANA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1025/HYD/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
TALLURI VIJAY RAHUL,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1024/HYD/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
SRINIVAS RAO DUDIGALLA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 951/HYD/2018[2013-14]Status: Disposed10/10/2019AY 2013-14
JAYAPRAKASH VARMA MANTENA, HYDERABAD,HYDERABAD vs ITO, WARD-12(3), HYDERABAD, HYDERABAD
ITA 890/HYD/2017[2007-08]Status: Disposed10/10/2019AY 2007-08
HEMA SRI POWERS PROJECTS LIMITED,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1045/HYD/2019[2011-12]Status: Disposed4/10/2019AY 2011-12
CONCERD DRUGS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 901/HYD/2018[2014-15]Status: Disposed4/10/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs TELANGANA GRAMEENA BANK (EARLIER KNOWN AS M/S DECCAN GRAMEENA BANK), HYDERABAD
ITA 714/HYD/2018[2008-09]Status: Disposed4/10/2019AY 2008-09
VENKATESH PASHAM,SECUNDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
ITA 689/HYD/2018[2008-09]Status: Disposed4/10/2019AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs TELANGANA GRAMEENA BANK(EARLIER KNOWN AS M/S DECCAN GRAMEENA BANK), HYDERABAD
ITA 485/HYD/2018[2009-10]Status: Disposed4/10/2019AY 2009-10
MYLAN LABORATORIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 378/HYD/2018[2009-10]Status: Disposed4/10/2019AY 2009-10
YESHALA PRASUNA,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, WARD-15(1), HYDERABAD
ITA 2141/HYD/2018[2015-16]Status: Disposed4/10/2019AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED (BEING THE AMALGAMATED COMPANY OF THE ASTRIX LABORATORIED LTD ), HYDERABAD
ITA 1750/HYD/2018[2014-15]Status: Disposed4/10/2019AY 2014-15
JYOTHIRMOY YAMSANI, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1, WARANGAL, WARANGAL
ITA 1519/HYD/2016[1999-2000]Status: Disposed4/10/2019AY 1999-2000
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs NAKUL RAHEJA, HYDERABAD
ITA 736/HYD/2019[2014-15]Status: Disposed1/10/2019AY 2014-15
CHANDRA MOHAN GUVVA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 194/HYD/2019[2007-08]Status: Disposed1/10/2019AY 2007-08
ANAND RAO PILLI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(2), HYDERABAD
ITA 361/HYD/2018[2012-13]Status: Disposed1/10/2019AY 2012-13
ANAND RAO PILLI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(2), HYDERABAD
ITA 360/HYD/2018[2011-12]Status: Disposed1/10/2019AY 2011-12
ANAND RAO PILLI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(2), HYDERABAD
ITA 359/HYD/2018[2010-11]Status: Disposed1/10/2019AY 2010-11
INCOME TAX OFFICER, WARD-4(3), HYDERABAD vs SRINIVASU RAJU BOLLAPALLY, HYDERABAD
ITA 2239/HYD/2018[2015-16]Status: Disposed1/10/2019AY 2015-16
PUCHAKAYAKA YALAMANDESWARA RAO,KURNOOL vs INCOME TAX OFFICER, WARD-1, NANDYAL
ITA 1643/HYD/2018[2010-11]Status: Disposed1/10/2019AY 2010-11
