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ITAT Hyderabad Bench

10,988 judgments

LCT FEEDERS PVT.LTD., R.R.DIST,HYDERABAD vs ITO, WARD-16(1), HYDERABAD, HYDERABAD

ITA 227/HYD/2016[2011-12]Status: Disposed18/10/2019AY 2011-12

ACIT, CIRCLE - 5(1), HYDERABAD vs SHRI M RAVI KUMAR, MAHABUBNAGAR

ITA 1361/HYD/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

ACIT, CIRCLE - 5(1), HYDERABAD vs SHRI M VARA PRASAD, MAHABUBNAGAR

ITA 1360/HYD/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

ACIT, CIRCLE - 5(1), HYDERABAD vs SHRI M VENKATA SUBBAIAH, MAHABUBNAGAR

ITA 1359/HYD/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

ACIT, CIRCLE - 5(1), HYDERABAD vs SHRI M SRINIVASA RAO, MAHABUBNAGAR

ITA 1358/HYD/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

ACIT, CIRCLE - 5(1), HYDERABAD vs SMT M SAI LEELA, MAHABUBNAGAR

ITA 1357/HYD/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

SRI KALYANA VENKATARAMANA SWAMY TEMPLE,CHITTOOR vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD

ITA 760/HYD/2019[0]Status: Disposed15/10/2019

GRAMAM (THE VILLAGE) FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD

ITA 162/HYD/2019[NA]Status: Disposed15/10/2019

GRAMAM(THE VILLAGE) FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD

ITA 161/HYD/2019[NA]Status: Disposed15/10/2019

MOHAMMED SHUKOOR,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 1094/HYD/2018[2008-09]Status: Disposed15/10/2019AY 2008-09

SUDHIR KUMAR.D.SHAH - HUF,HYDERABAD vs DY. CIT, CENTRAL CIRCLE-2, HYDERABAD

ITA 1877/HYD/2013[2008-09]Status: Disposed15/10/2019AY 2008-09

SUDHIR KUMAR.D.SHAH - HUF,HYDERABAD vs DY. CIT, CENTRAL CIRCLE-2, HYDERABAD

ITA 1876/HYD/2013[2007-08]Status: Disposed15/10/2019AY 2007-08

SUDHIR KUMAR.D.SHAH - HUF,HYDERABAD vs DY. CIT, CENTRAL CIRCLE-2, HYDERABAD

ITA 1875/HYD/2013[2006-07]Status: Disposed15/10/2019AY 2006-07

SUDHIR KUMAR.D.SHAH - HUF,HYDERABAD vs DY. CIT, CENTRAL CIRCLE-2, HYDERABAD

ITA 1874/HYD/2013[2005-06]Status: Disposed15/10/2019AY 2005-06

SUDHIR KUMAR.D.SHAH - HUF,HYDERABAD vs DY. CIT, CENTRAL CIRCLE-2, HYDERABAD

ITA 1873/HYD/2013[2004-05]Status: Disposed15/10/2019AY 2004-05

RAM REDDY BEKKARI,MAHABUBNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD

ITA 475/HYD/2019[2010-11]Status: Disposed11/10/2019AY 2010-11

MOHAMME HUSSAIN BIKES, MDH BIKES,KADAPA vs INCOME TAX OFFICER, WARD-2, KADAPA

ITA 2306/HYD/2018[2012-13]Status: Disposed11/10/2019AY 2012-13

MOHAMME HUSSAIN BIKES, MDH BIKES,KADAPA vs INCOME TAX OFFICER, WARD-2, KADAPA

ITA 2292/HYD/2018[2011-12]Status: Disposed11/10/2019AY 2011-12

MARS THERAPEUTICS & CHEMICALS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

ITA 1969/HYD/2018[2015-16]Status: Disposed11/10/2019AY 2015-16

ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCL1(1), HYDERABAD

ITA 2119/HYD/2017[2013-14]Status: Disposed11/10/2019AY 2013-14