← All Benches
ITAT Hyderabad Bench
10,989 judgments
SYED SARWAR,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1002/HYD/2019[2008-09]Status: Disposed12/10/2020AY 2008-09
INCOME TAX OFFICER, WARD-2, PRODDATUR vs VINAYAKA TRANSPORT, YERRAGUNTLA
ITA 1957/HYD/2018[2006-07]Status: Disposed12/10/2020AY 2006-07
VICEROY BANGALORE HOTELS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD
ITA 800/HYD/2017[2012-13]Status: Disposed12/10/2020AY 2012-13
H P CONSTRUCTIONS PRIVATE LIMITED, HYDERABD,HYDERABAD vs ITO, WARD-2(2), HYDERABAD, HYDERABAD
ITA 363/HYD/2017[2005-06]Status: Disposed12/10/2020AY 2005-06
VUTUKUR NARSIMHA GOUD,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 2181/HYD/2017[2010-11]Status: Disposed12/10/2020AY 2010-11
MADHUCON AGRA JAIPUR EXPRESSWAYS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1819/HYD/2017[2011-12]Status: Disposed12/10/2020AY 2011-12
MADHUCON AGRA JAIPUR EXPRESSWAYS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1818/HYD/2017[2010-11]Status: Disposed12/10/2020AY 2010-11
DY.COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs VIJAY TEXTILES LIMITED, SECUNDERABAD
ITA 1609/HYD/2017[2009-10]Status: Disposed12/10/2020AY 2009-10
ARUN GUPTA HUF,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1538/HYD/2017[2005-06]Status: Disposed12/10/2020AY 2005-06
V. NARASIMHA GOUD, HYD,HYDERABAD vs ITO, WARD-15(4), HYD, HYDERABAD
ITA 804/HYD/2016[2010-11]Status: Disposed12/10/2020AY 2010-11
VEERA VENKATA RAMANA BADARLA, SECUNDERABAD,SECUNDERABAD vs ACIT, CIRCLE-10(1), HYDERABAD, HYDERABAD
ITA 1552/HYD/2016[2008-09]Status: Disposed12/10/2020AY 2008-09
LALITHA PEDDI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 130/HYD/2018[2012-13]Status: Disposed8/10/2020AY 2012-13
MOHD. ABDUL HAMEED,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 1649/HYD/2017[2008-09]Status: Disposed8/10/2020AY 2008-09
DY. COMMISSIONER OF INCOME TAX,CIRCLE-16(2) HYD, HYDERABAD vs MARGADARSI CHIT FUND PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1565/HYD/2017[21013-14]Status: Disposed8/10/2020
ACIT, CIRCLE-2(2), HYDERABAD vs M/S KAKINADA SEZ PRIVATE LIMITED, R.R.DIST
ITA 1012/HYD/2013[2008-09]Status: Disposed8/10/2020AY 2008-09
SRIKANTH VEMULAPALLI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1576/HYD/2019[2011-12]Status: Disposed6/10/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs M/S. ANDHRA PRADESH STATE FINANCIAL CORPORATION LIMITED, HYDERABAD
ITA 2068/HYD/2017[2009-10]Status: Disposed6/10/2020AY 2009-10
KRANTHI EDIFICE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1667/HYD/2017[2013-14]Status: Disposed6/10/2020AY 2013-14
25 FRAMES MEDIA HOUSE, HYD,HYDERABAD vs ITO, WARD-8(1), HYDERABAD, HYDERABAD
ITA 983/HYD/2016[2009-10]Status: Disposed6/10/2020AY 2009-10
ITO, WARD-6(4), HYDERABAD, HYDERABAD vs 25 FRAMES MEDIA HOUSE, HYD, HYDERABAD
ITA 855/HYD/2016[2009-10]Status: Disposed6/10/2020AY 2009-10
