← All Benches
ITAT Hyderabad Bench
10,989 judgments
PREFECT KNITTERS LIMITED REP BY GTN ENGINEERING (INDIA) LIMITED AFTER MERGER, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-16(3), HYDERABAD, HYDERABAD
ITA 1750/HYD/2016[2008-09]Status: Disposed20/10/2020AY 2008-09
PREFECT KNITTERS LIMITED REP BY GTN ENGINEERING (INDIA) LIMITED AFTER MERGER, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-16(3), HYDERABAD, HYDERABAD
ITA 1749/HYD/2016[2007-08]Status: Disposed20/10/2020AY 2007-08
PREFECT KNITTERS LIMITED REP BY GTN ENGINEERING (INDIA) LIMITED AFTER MERGER, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-16(3), HYDERABAD, HYDERABAD
ITA 1748/HYD/2016[2005-06]Status: Disposed20/10/2020AY 2005-06
PRAJA COIR PRODUCTS,SATHUPALLY MANDAL, KHAMMAM,HYDERABAD vs ITO, WARD - 2, KHAMMAM, HYDERABAD
ITA 390/HYD/2015[2010-11]Status: Disposed20/10/2020AY 2010-11
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1689/HYD/2019[2015-16]Status: Disposed19/10/2020AY 2015-16
PENUGONDA SAI HARSHA,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1318/HYD/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
MIDDE SREELATHA,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1317/HYD/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
MIDDE MADHAVI LATHA,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1316/HYD/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
MIDDE SYAMALADEVI,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1315/HYD/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
MANNARU SHILPA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1314/HYD/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
ANJANEYA TRADERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-1(1), HYDERABAD, HYDERABAD
ITA 702/HYD/2017[2008-09]Status: Disposed19/10/2020AY 2008-09
BIO TECH PHARMA (P) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1057/HYD/2017[2012-13]Status: Disposed19/10/2020AY 2012-13
D. SATHYADAS, MAHABUBNAGAR,HYDERABAD vs ITO, WARD-2, MAHABUBNAGAR, MAHABUBNAGAR
ITA 880/HYD/2016[2012-13]Status: Disposed19/10/2020AY 2012-13
D. SATHYADAS, MAHABUBNAGAR,HYDERABAD vs ITO, WARD-2, MAHABUBNAGAR, MAHABUBNAGAR
ITA 879/HYD/2016[2010-11]Status: Disposed19/10/2020AY 2010-11
D. SATHYADAS, MAHABUBNAGAR,HYDERABAD vs ITO, WARD-2, MAHABUBNAGAR, MAHABUBNAGAR
ITA 878/HYD/2016[2009-10]Status: Disposed19/10/2020AY 2009-10
RVPR CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 1995/HYD/2017[2013-14]Status: Disposed14/10/2020AY 2013-14
RVPR CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1994/HYD/2017[2014-15]Status: Disposed14/10/2020AY 2014-15
LAL CONSTRUCTION COMPANY,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 980/HYD/2019[2016-17]Status: Disposed12/10/2020AY 2016-17
CH.GOVERDHAN NAIDU,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 836/HYD/2019[2011-12]Status: Disposed12/10/2020AY 2011-12
KOPPOLU SUGUNA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 1243/HYD/2019[2008-09]Status: Disposed12/10/2020AY 2008-09
