← All Benches
ITAT Hyderabad Bench
10,989 judgments
KNR CONTRACTORS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 2253/HYD/2017[2013-14]Status: Disposed4/1/2021AY 2013-14
KNR CONTRACTORS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 2252/HYD/2017[2012-13]Status: Disposed4/1/2021AY 2012-13
CHANDRA SHEKAR REDDY CHINTALA.,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1123/HYD/2017[2007-08]Status: Disposed4/1/2021AY 2007-08
LATE SRI SURENDER RAJ JAISWAL (HUF), REP. BY L/R LEENA MATHUR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1023/HYD/2017[2008-09]Status: Disposed4/1/2021AY 2008-09
K. SRINIVAS NAIDU, HYD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 154/HYD/2016[2010-11]Status: Disposed4/1/2021AY 2010-11
JBM RESORTS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 1535/HYD/2016[2007-08]Status: Disposed4/1/2021AY 2007-08
GURRAM JANARDHAN REDDY, HYD,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD, HYDERABAD
ITA 1452/HYD/2015[2010-11]Status: Disposed4/1/2021AY 2010-11
GURRAM JANARDHAN REDDY, HYD,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD, HYDERABAD
ITA 1451/HYD/2015[2009-10]Status: Disposed4/1/2021AY 2009-10
GURRAM JANARDHAN REDDY, HYD,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD, HYDERABAD
ITA 1450/HYD/2015[2008-09]Status: Disposed4/1/2021AY 2008-09
PREM CHANDER MARAGANI,USA vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-2, HYDERABAD
ITA 1492/HYD/2019[2011-12]Status: Disposed31/12/2020AY 2011-12
PREM CHANDER MARAGANI,USA vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-2, HYDERABAD
ITA 1491/HYD/2019[2011-12]Status: Disposed31/12/2020AY 2011-12
ARUNKUMAR SANKINENI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1453/HYD/2019[2016-17]Status: Disposed31/12/2020AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA vs ALLE BALA NAGI REDDY, KADAPA
ITA 1795/HYD/2018[2012-13]Status: Disposed31/12/2020AY 2012-13
ARJAS STEEL PRIVATE LIMITED (FORMERLY KNOWN AS M/S GERDAU STEEL INDIA PRIVATE LIMITED),ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR
ITA 251/HYD/2020[2011-12]Status: Disposed28/12/2020AY 2011-12
COMFORT CONSTRUCTIONS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 115/HYD/2020[2012-13]Status: Disposed28/12/2020AY 2012-13
ARJAS STEEL PRIVATE LIMITED(FORMERLY KNOWN AS M/S GERDAU STEEL INDIA PRIVATE LIMITED),ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 789/HYD/2019[2009-10]Status: Disposed28/12/2020AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs SRI KRISHNA JEWELLERS, HYDERABAD
ITA 593/HYD/2019[2013-14]Status: Disposed28/12/2020AY 2013-14
PARVATI BAI,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 551/HYD/2019[2013-14]Status: Disposed28/12/2020AY 2013-14
PARVATI BAI,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 550/HYD/2019[2012-13]Status: Disposed28/12/2020AY 2012-13
PURUSHOTHAM DAS SUGANDHI,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 549/HYD/2019[2013-14]Status: Disposed28/12/2020AY 2013-14