← All Benches
ITAT Hyderabad Bench
10,989 judgments
ASHOK PHILLIPS KOYYURU,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1027/HYD/2019[2010-11]Status: Disposed5/1/2021AY 2010-11
LEENA MATHUR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 75/HYD/2019[2008-09]Status: Disposed4/1/2021AY 2008-09
B N RATHI SECURITIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 344/HYD/2019[2010-11]Status: Disposed4/1/2021AY 2010-11
HARPREET KAUR WASU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 25/HYD/2019[2014-15]Status: Disposed4/1/2021AY 2014-15
DILPREET SINGH,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 24/HYD/2019[2014-15]Status: Disposed4/1/2021AY 2014-15
RAJENDER KAUR WASU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 23/HYD/2019[2014-15]Status: Disposed4/1/2021AY 2014-15
GURDEEP SINGH WASU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 22/HYD/2019[2014-15]Status: Disposed4/1/2021AY 2014-15
KASTURI JAYARAM,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1924/HYD/2019[2015-16]Status: Disposed4/1/2021AY 2015-16
JAGANNADHAM DIDDI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1660/HYD/2019[2011-12]Status: Disposed4/1/2021AY 2011-12
HARISHCHAND SURANA,SECUNDERABAD vs DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 1435/HYD/2019[2009-10]Status: Disposed4/1/2021AY 2009-10
RAMESH REDDY SHANIGARAM,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 1433/HYD/2019[2016-17]Status: Disposed4/1/2021AY 2016-17
MOIZ AHMED MOHAMMED,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 1341/HYD/2019[2011-12]Status: Disposed4/1/2021AY 2011-12
NIKHIL SURANA,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 115/HYD/2019[2009-10]Status: Disposed4/1/2021AY 2009-10
R.K.TOWNSHIPS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 941/HYD/2018[2014-15]Status: Disposed4/1/2021AY 2014-15
CROWN BEERS INDIA PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 811/HYD/2018[2012-13]Status: Disposed4/1/2021AY 2012-13
GVK AIRPORT DEVELOPERS LIMITED, HYDERABAD vs GVK AIRPORT DEVELOPERS LIMITED, HYDERABAD
ITA 463/HYD/2018[2014-15]Status: Disposed4/1/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GVK AIRPORT DEVELOPERS LIMITED, HYDERABAD
ITA 462/HYD/2018[2013-14]Status: Disposed4/1/2021AY 2013-14
ALTRUISTA HEALTH SERVICES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 431/HYD/2018[2012-13]Status: Disposed4/1/2021AY 2012-13
PVR LIMITED AS SUCCESSOR-IN-INTERST OF SPI CINEMA PRIVATE LIMITED,GURGAON vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2311/HYD/2018[2015-16]Status: Disposed4/1/2021AY 2015-16
R VENKAT REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, HYDERABAD
ITA 2309/HYD/2018[2009-10]Status: Disposed4/1/2021AY 2009-10
