← All Benches
ITAT Hyderabad Bench
10,990 judgments
VITHALDAS AND COMPANY (SICNE DISSOLVE), HYD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 755/HYD/2017[2007-08]Status: Disposed18/8/2021AY 2007-08
GAJANAN FINANCIAL SERVICES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 255/HYD/2017[2005-06]Status: Disposed18/8/2021AY 2005-06
CHADALAVADA PADMAVATHI, HYD,HYDERABAD vs DCIT, CIRCLE-11(1), HYD, HYDERABAD
ITA 32/HYD/2016[2008-09]Status: Disposed18/8/2021AY 2008-09
MS. NANDINI VISHWANATH,HYDERABAD vs ITO, WARD-12(4), HYDERABAD, HYDERABAD
ITA 87/HYD/2015[2010-11]Status: Disposed18/8/2021AY 2010-11
SILAMKOT CHIT FUNDS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
ITA 449/HYD/2020[2004-05]Status: Disposed17/8/2021AY 2004-05
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs DIVI'S LABORATORIES LIMITED, HYDERABAD
ITA 414/HYD/2020[2010-11]Status: Disposed17/8/2021AY 2010-11
VIKAS HISARIYA,SECUNDERABAD vs COMMISSIONER OF INCOME TAX (OSD), RANGE-10, HYDERABAD
ITA 280/HYD/2020[2011-12]Status: Disposed17/8/2021AY 2011-12
HUSANALI MOHAMMED,RANGA REDDY vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 279/HYD/2020[2011-12]Status: Disposed17/8/2021AY 2011-12
RASHEED MOHAMMED,HYDERABAD vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 276/HYD/2020[2011-12]Status: Disposed17/8/2021AY 2011-12
MOHMOOD MOHAMMED,HYDERABAD vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 275/HYD/2020[2011-12]Status: Disposed17/8/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED, VIJAYAWADA
ITA 981/HYD/2019[2007-08]Status: Disposed17/8/2021AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SHRIRAM CHITS PRIVATE LIMITED, HYDERABAD
ITA 975/HYD/2019[2016-17]Status: Disposed17/8/2021AY 2016-17
SHRIRAM CHITS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 718/HYD/2019[2016-17]Status: Disposed17/8/2021AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs ANDHRA PRADESH BEVERAGES CORPORATION LIMITED, HYDERABAD
ITA 317/HYD/2019[2015-16]Status: Disposed17/8/2021AY 2015-16
IVY COMPTECH PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 31/HYD/2019[2014-15]Status: Disposed17/8/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs CYBERCITY BUILDERS & DEVELOPERS PRIVATE LIMITED, HYDERABAD
ITA 1554/HYD/2019[2014-15]Status: Disposed17/8/2021AY 2014-15
ESHA MEDIA RESEARCH LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 1451/HYD/2019[2011-12]Status: Disposed17/8/2021AY 2011-12
SYEDA QUDSIYA NASREEN QUADRI,HYDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
ITA 1322/HYD/2019[2008-09]Status: Disposed17/8/2021AY 2008-09
MALLA REDDY GURRAM,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1314/HYD/2019[2013-14]Status: Disposed17/8/2021AY 2013-14
MALLA REDDY GURRAM,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1313/HYD/2019[2012-13]Status: Disposed17/8/2021AY 2012-13