← All Benches

ITAT Hyderabad Bench

10,990 judgments

DY.CIT, CENTRAL CIRCLE-3, HYDERABAD vs M/S VARALAXMI CONSTRUCTIONS, KHAMMAM

ITA 276/HYD/2013[2009-10]Status: Disposed8/9/2021AY 2009-10

CMD RATNAKAR DY. COMMISSIONER OF INCOME TAX CIRCLE-2(1), HYDERABAD vs TIME PROJECTS PRIVATE LIMITED, HYDERABAD

ITA 118/HYD/2021[2007-08]Status: Disposed7/9/2021AY 2007-08

RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ACIT TDS, CIRCLE-2(1), HYDERABAD

ITA 165/HYD/2021[2017-18]Status: Disposed6/9/2021AY 2017-18

TELANGANA STATE MEDICAL SERVICES INFRASTRUCTURE DEVELOPMENT CORPORATION, HYDERABAD,HYDERABAD vs ADDL. CIT, TDS, RANGE-3, VIJAYAWADA, VIJAYAWADA

ITA 1530/HYD/2016[2011-12]Status: Disposed6/9/2021AY 2011-12

TELANGANA STATE MEDICAL SERVICES INFRASTRUCTURE DEVELOPMENT CORPORATION, HYDERABAD,HYDERABAD vs ADDL. CIT, TDS, RANGE-3, VIJAYAWADA, VIJAYAWADA

ITA 1529/HYD/2016[2010-11]Status: Disposed6/9/2021AY 2010-11

TELANGANA STATE MEDICAL SERVICES INFRASTRUCTURE DEVELOPMENT CORPORATION, HYDERABAD,HYDERABAD vs ADDL. CIT, TDS, RANGE-3, VIJAYAWADA, VIJAYAWADA

ITA 1528/HYD/2016[2009-10]Status: Disposed6/9/2021AY 2009-10

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NSL RENEWABLE POWER PRIVATE LIMITED, HYDERABAD

ITA 166/HYD/2020[2016-17]Status: Disposed3/9/2021AY 2016-17

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NSL RENEWABLE POWER PRIVATE LIMITED, HYDERABAD

ITA 165/HYD/2020[2014-15]Status: Disposed3/9/2021AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NSL RENEWABLE POWER PRIVATE LIMITED, HYDERABAD

ITA 164/HYD/2020[2013-14]Status: Disposed3/9/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs ZENOTECH LABORATORIES LIMITED, HYDERABAD

ITA 844/HYD/2019[2013-14]Status: Disposed3/9/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs ZENOTECH LABORATORIES LIMITED, HYDERABAD

ITA 843/HYD/2019[2006-07]Status: Disposed3/9/2021AY 2006-07

CES FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD

ITA 1775/HYD/2019[NA]Status: Disposed3/9/2021

SRINATH AGENCIES,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD

ITA 2238/HYD/2018[2014-15]Status: Disposed3/9/2021AY 2014-15

INDO US COLLABORATION FOR ENGINEERING EDUCATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD

ITA 2161/HYD/2018[NA]Status: Disposed3/9/2021

GHANTA KALYAN KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD

ITA 1262/HYD/2018[2012-13]Status: Disposed3/9/2021AY 2012-13

GHANTA KALYAN KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD

ITA 1261/HYD/2018[2011-12]Status: Disposed3/9/2021AY 2011-12

GADDAM VENKATA SATISH KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD

ITA 1260/HYD/2018[2011-12]Status: Disposed3/9/2021AY 2011-12

LANCO GROUP LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(1), HYDERABAD, HYDERABAD

ITA 688/HYD/2017[2012-13]Status: Disposed3/9/2021AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs IMERYS CERAMICS INDIA PRIVATE LIMITED, HYDERABAD

ITA 579/HYD/2020[2015-16]Status: Disposed2/9/2021AY 2015-16

VIJAYSHEKAR REDDY CHAMA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 657/HYD/2019[2015-16]Status: Disposed2/9/2021AY 2015-16