← All Benches
ITAT Hyderabad Bench
10,990 judgments
DCIT, CIRLCE-2(1), HYD, HYDERABAD vs JANAPRIYA PROPERTIES PVT.LTD., HYD, HYDERABAD
ITA 416/HYD/2016[2007-08]Status: Disposed9/9/2021AY 2007-08
SYED IRFANUDDIN,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2-(2), HYDERABAD
ITA 101/HYD/2021[2009-10]Status: Disposed8/9/2021AY 2009-10
USHA BAI,HYDERABAD vs INCOME TAX OFFICER, WARD7(2), HYDERABAD
ITA 742/HYD/2020[20009-10]Status: Disposed8/9/2021
MADHU MATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 617/HYD/2020[2009-10]Status: Disposed8/9/2021AY 2009-10
PALRED TECHNOLOGIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 581/HYD/2020[2008-09]Status: Disposed8/9/2021AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs SANJEEVA PRASAD PONNAPULA, NEW DELHI
ITA 476/HYD/2020[2011-12]Status: Disposed8/9/2021AY 2011-12
HINDUJA NATIONAL POWER CORPORATION LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 426/HYD/2020[2014-15]Status: Disposed8/9/2021AY 2014-15
MANJEERA PROJECTS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 15/HYD/2020[2016-17]Status: Disposed8/9/2021AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD vs GOTTUMUKKALA RAMA RAO, HYDERABAD
ITA 790/HYD/2019[2008-09]Status: Disposed8/9/2021AY 2008-09
FUTUREAGE INFRASTRUCTURE INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1595/HYD/2019[2013-14]Status: Disposed8/9/2021AY 2013-14
MANJEERA PROJECTS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 956/HYD/2018[2014-15]Status: Disposed8/9/2021AY 2014-15
MAHESWARI PLAZA RESORTS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 694/HYD/2018[2013-14]Status: Disposed8/9/2021AY 2013-14
MAHESWARI PLAZA RESORTS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
ITA 693/HYD/2018[2012-13]Status: Disposed8/9/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs IMERYS CERAMICS INDIA PRIVATE LIMITED, HYDERABAD
ITA 663/HYD/2018[2014-15]Status: Disposed8/9/2021AY 2014-15
RAJAN SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 2198/HYD/2018[2011-12]Status: Disposed8/9/2021AY 2011-12
RAJAN SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 2197/HYD/2018[2009-10]Status: Disposed8/9/2021AY 2009-10
MANJEERA PROJECTS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1554/HYD/2018[2013-14]Status: Disposed8/9/2021AY 2013-14
VIVIMED LABS LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(3), HYDERABAD, HYDERABAD
ITA 339/HYD/2017[2006-07]Status: Disposed8/9/2021AY 2006-07
VENKATA NARAYANA RAO AKKINENI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, HYDERABAD
ITA 1594/HYD/2017[2011-12]Status: Disposed8/9/2021AY 2011-12
VENKATA NARAYANA RAO AKKINENI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, HYDERABAD
ITA 1593/HYD/2017[2006-07]Status: Disposed8/9/2021AY 2006-07
