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ITAT Hyderabad Bench
10,990 judgments
GIRIDHARI CONSTRUCTIONS, HYD,HYDERABAD vs ITO, WARD-6(2), HYDERABAD, HYDERABAD
ITA 1355/HYD/2015[2011-12]Status: Disposed17/9/2021AY 2011-12
DY.CIT, CIRCLE-16(1), HYDERABAD vs M/S LEO MERIDIAN INFRASTRUCTURE PROJECTS & HOTELS LIMITED, HYDERABAD
ITA 1221/HYD/2014[2005-06]Status: Disposed17/9/2021AY 2005-06
GMR HOSPITALITY AND RETAIL LIMITED (SUCCESSOR TO HYDERABAD DUTY FREE RETAIL LIMITED),HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD
ITA 325/HYD/2020[2016-17]Status: Disposed16/9/2021AY 2016-17
SRI KRISHNA JEWELLERY MART,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 322/HYD/2020[2013-14]Status: Disposed16/9/2021AY 2013-14
HINSHITSU MANUFACTURING PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 244/HYD/2020[2016-17]Status: Disposed16/9/2021AY 2016-17
GNANENDARA REDDY MIDADE,MAHABOOBNAGAR vs INCOME TAX OFFICER, WARD-2, MAHABOOBNAGAR
ITA 620/HYD/2019[2014-15]Status: Disposed16/9/2021AY 2014-15
AJAY KUMAR KASLIWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1159/HYD/2019[2010-11]Status: Disposed16/9/2021AY 2010-11
JAGAT KUMAR PARAKH,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
ITA 1694/HYD/2018[2014-15]Status: Disposed16/9/2021AY 2014-15
MITU PARAKH,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
ITA 1693/HYD/2018[2014-15]Status: Disposed16/9/2021AY 2014-15
MITU PARAKH,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
ITA 1570/HYD/2018[2013-14]Status: Disposed16/9/2021AY 2013-14
SRI RAVINDRANATH JALADI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 1900/HYD/2017[2014-15]Status: Disposed16/9/2021AY 2014-15
ABDUL RAOUF MOHD,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 242/HYD/2021[2017-18]Status: Disposed15/9/2021AY 2017-18
ABDUL RAOUF MOHD,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 243/HYD/2021[2018-19]Status: Disposed15/9/2021AY 2018-19
KOTHAPALLY FARMERS CO- OPERATIVE SOCIETY LIMITED,MEDAK vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ITA 771/HYD/2020[2016-17]Status: Disposed15/9/2021AY 2016-17
KOTHAPALLY FARMERS SERVICE CO OPERATIVE SOCIETY LIMITED,MEDAK vs INCOME TAX OFFICER WARD-1, SANGAREDDY
ITA 770/HYD/2020[2015-16]Status: Disposed15/9/2021AY 2015-16
BALESHWAR RAO MUSTHYALA,HYDERABAD vs ITO-WARD1(1), MANCHERIAL, MANCHERIAL
ITA 720/HYD/2020[2015-16]Status: Disposed15/9/2021AY 2015-16
BALAJI STEEL ROLLING MILLS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 699/HYD/2019[2015-16]Status: Disposed15/9/2021AY 2015-16
VIJENDER MEDAMONI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 594/HYD/2019[2013-14]Status: Disposed15/9/2021AY 2013-14
R.A.K.CERAMICS INDIA PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 2378/HYD/2018[2014-15]Status: Disposed15/9/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SAKET ENGINEERS PRIVATE LIMITED, HYDERABAD
ITA 2101/HYD/2018[2014-15]Status: Disposed15/9/2021AY 2014-15