← All Benches
ITAT Hyderabad Bench
10,999 judgments
ASTER PRIVATE LIMITED,HYDERABAD vs DY.CIT, CIRCLE-1(1), HYDERABAD
ITA 596/HYD/2014[2009-10]Status: Disposed23/8/2022AY 2009-10
ASTER PRIVATE LIMITED,HYDERABAD vs DY.CIT, CIRCLE-1(1), HYDERABAD
ITA 56/HYD/2013[2008-09]Status: Disposed23/8/2022AY 2008-09
SPECTRUM POWER GENERATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 2011/HYD/2018[2012-13]Status: Disposed19/8/2022AY 2012-13
GUNDALA MAHENDER,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1669/HYD/2017[2008-09]Status: Disposed19/8/2022AY 2008-09
GUNDALA SARVOTTAM RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1668/HYD/2017[2008-09]Status: Disposed19/8/2022AY 2008-09
AUROBINDO PHARMA LTD., HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD
ITA 786/HYD/2016[2009-10]Status: Disposed18/8/2022AY 2009-10
ZINTEC SOFTWARE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1690/HYD/2018[2011-12]Status: Disposed17/8/2022AY 2011-12
DR. REDDY'S LABORATORIES LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 949/HYD/2017[2006-07]Status: Disposed17/8/2022AY 2006-07
DR. REDDYS LABORATORIES LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 1722/HYD/2016[2003-04]Status: Disposed17/8/2022AY 2003-04
INDU PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 18/HYD/2019[2010-11]Status: Disposed16/8/2022AY 2010-11
INDU PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 227/HYD/2018[2010-11]Status: Disposed16/8/2022AY 2010-11
INDU PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 226/HYD/2018[2009-10]Status: Disposed16/8/2022AY 2009-10
INDU PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 2216/HYD/2018[2009-10]Status: Disposed16/8/2022AY 2009-10
S&P CAPITAL IQ (INDIA) PRIVATE LIMITED (SUCCESSOR IN INTEREST OF SNL FINANCIAL (I) PVT LTD),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1652/HYD/2019[2009-10]Status: Disposed11/8/2022AY 2009-10
PATNA BAKHTIYARPUR TOLLWAY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 548/HYD/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
SRINIVAS SHIVA,HYDERABAD vs ITO, WARD-15(3), HYDERABAD
ITA 266/HYD/2022[2017-18]Status: Disposed10/8/2022AY 2017-18
SOLEX COMMERCIAL & CREDIT PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 212/HYD/2022[2019-2020]Status: Disposed10/8/2022AY 2019-2020
SOLEX COMMERCIAL & CREDIT PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 211/HYD/2022[2018-19]Status: Disposed10/8/2022AY 2018-19
SOLEX COMMERCIAL & CREDIT PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 210/HYD/2022[2017-18]Status: Disposed10/8/2022AY 2017-18
SOLEX COMMERCIAL & CREDIT PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 209/HYD/2022[2016-17]Status: Disposed10/8/2022AY 2016-17