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ITAT Hyderabad Bench

11,007 judgments

GREEN MANGOS REAL ESTATES INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1884/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

PRADEEPTHI INFRACON PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1883/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

AMRUTHA AGRO ESTATES PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1881/HYD/2018[2011-12]Status: Disposed30/8/2022AY 2011-12

PULANE CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1748/HYD/2018[2013-14]Status: Disposed30/8/2022AY 2013-14

ASPEN INFRA VENTURES INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1747/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

AMRUTHA AGRO ESTATES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1674/HYD/2018[2013-14]Status: Disposed30/8/2022AY 2013-14

BUDHAPALITA TIMBER ESTATES PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1665/HYD/2018[2013-14]Status: Disposed30/8/2022AY 2013-14

ARKAMITRA REALTERS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1662/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

GREENWOOD INFRACON INDIA PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1661/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

ATLANTA ROCK GARDENS PRIVATE LIMITED,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1660/HYD/2018[2012-13]Status: Disposed30/8/2022AY 2012-13

MEKALA LALITHA,HYDERABAD vs ITO,WARD 8(2), HYDERABAD

ITA 393/HYD/2014[2008-09]Status: Disposed30/8/2022AY 2008-09

CHIDIPOTHU SRINIVASA RAO,PRAKASAM vs INCOME TAX OFFICERS,WARD-1, ONGOLE

ITA 294/HYD/2022[2013-14]Status: Disposed29/8/2022AY 2013-14

SUBASH NUMBURU,HYDERABAD vs DEPUTY COMMISSION OF INCOME TAX, HYDERABAD

ITA 221/HYD/2022[2019-20]Status: Disposed29/8/2022AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD vs P SHIVMOHAN REDDY, HYDERABAD

ITA 60/HYD/2021[2015-16]Status: Disposed29/8/2022AY 2015-16

ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs THE HYDERABAD CRICKET ASSOCIATION, HYDERABAD

ITA 972/HYD/2019[2016-17]Status: Disposed29/8/2022AY 2016-17

MEENA JEWELLERS PRIVATE LIMITED PART IX,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD

ITA 522/HYD/2018[2010-11]Status: Disposed29/8/2022AY 2010-11

MEENA JEWELLERS PRIVATE LIMITED PART IX,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD

ITA 521/HYD/2018[2009-10]Status: Disposed29/8/2022AY 2009-10

ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs THE HYDERABAD CRICKET ASSOCIATION, HYDERABAD

ITA 2353/HYD/2018[2015-16]Status: Disposed29/8/2022AY 2015-16

LANCO INFRATECH LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD

ITA 2351/HYD/2018[2014-15]Status: Disposed29/8/2022AY 2014-15

LANCO SOLAR ENERGY PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD

ITA 2340/HYD/2018[2014-15]Status: Disposed29/8/2022AY 2014-15