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ITAT Hyderabad Bench
11,007 judgments
S. KHAJA RAMTHULLA, KADAPA,HYDERABAD vs ITO, WARD-2, PRODDATUR, PRODDATUR
ITA 674/HYD/2017[2010-11]Status: Disposed6/9/2022AY 2010-11
ELECTRONICS CORPORATION OF INDIA LIMITED, HYDERABAD,HYDERABAD vs ADDL.CIT, RANGE-2, HYDERABAD, HYDERABAD
ITA 228/HYD/2017[2010-11]Status: Disposed6/9/2022AY 2010-11
ASTER BUILDING SOLUTINS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 2249/HYD/2017[2011-12]Status: Heard6/9/2022AY 2011-12
ITO, WARD-2, PRODDATUR, PRODDATUR vs SADHANAKARI KHAJA RAMTHULLA, KADAPA, KADAPA
ITA 1387/HYD/2016[2010-11]Status: Disposed6/9/2022AY 2010-11
BHARATHAM SATHYAVANI,HYDERABAD vs INCOME TAX OFFICER,(INTERNATIOAN TAXATION) -2, HYDERABAD
ITA 218/HYD/2022[2017-18]Status: Disposed2/9/2022AY 2017-18
AFTON CHEMICAL INDIA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(2), HYDERABAD
ITA 1467/HYD/2019[2015-16]Status: Disposed2/9/2022AY 2015-16
NARAYANA KUMAR JAKOTIYA,KHAMMAM vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 545/HYD/2021[2018-19]Status: Heard1/9/2022AY 2018-19
NARAYANA KUMAR JAKOTIYA,KHAMMAM vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 544/HYD/2021[2017-18]Status: Heard1/9/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(1), HYDERABAD vs RAMKY ENERGY AND ENVIRONMENT LTD, HYDERABAD
ITA 775/HYD/2020[2014-15]Status: Disposed30/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3(1), HYDERABAD vs RAMKY ENERGY AND ENVIRONMENT LIMITED, HYDERABAD
ITA 774/HYD/2020[2013-14]Status: Disposed30/8/2022AY 2013-14
N JAIDEEP REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 623/HYD/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
N JAIVEER REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 622/HYD/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
K LAXMA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 621/HYD/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
K VIJAYA BHASKAR REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 619/HYD/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
BALAKRISHNA MAKALA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1695/HYD/2019[2008-09]Status: Disposed30/8/2022AY 2008-09
PAWAN KUMAR MAKALA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1693/HYD/2019[2008-09]Status: Disposed30/8/2022AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs TUMU RAJKUMAR, HYDERABAD
ITA 1555/HYD/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs TUMU RAJKUMAR, HYDERABAD
ITA 1402/HYD/2019[2016-17]Status: Disposed30/8/2022AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs TUMU RAJKUMAR, HYDERABAD
ITA 1401/HYD/2019[2014-15]Status: Disposed30/8/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs TUMU RAJKUMAR, HYDERABAD
ITA 1400/HYD/2019[2013-14]Status: Disposed30/8/2022AY 2013-14