← All Benches
ITAT Hyderabad Bench
11,007 judgments
LANCO INFRATECH LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1750/HYD/2019[2015-16]Status: Disposed14/9/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs RCM INFRASTRUCTURE LIMITED, HYDERABAD
ITA 675/HYD/2019[2013-14]Status: Disposed12/9/2022AY 2013-14
FLYTECH AVIATION LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), HYDERABAD
ITA 1712/HYD/2019[2007-08]Status: Disposed9/9/2022AY 2007-08
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS(TDS),WARD-2(3), HYDERABAD
ITA 293/HYD/2022[2014-15 TDS 26Q-Q2]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS(TDS),WARD-2(3), HYDERABAD
ITA 292/HYD/2022[2014-15 TDS 26Q-Q3]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(3), HYDERABAD
ITA 291/HYD/2022[2014-15 TDS-26Q-Q2]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS(TDS),WARD-2(3), HYDERABAD
ITA 290/HYD/2022[2013-14 TDS 26Q-Q4]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS(TDS),WARD-2(3), HYDERABAD
ITA 289/HYD/2022[2013-14 TDS 26Q-Q4]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS(TDS),WARD-2(3), HYDERABAD
ITA 288/HYD/2022[2013-14 TDS 26Q-Q2]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO(TDS), WARD-2(3), HYDERABAD
ITA 278/HYD/2022[2013-14- TDS-26Q-Q3]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO(TDS), WARD-2(3), HYDERABAD
ITA 277/HYD/2022[2013-14TDS 26Q-Q3]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO(TDS), WARD-2(3), HYDERABAD
ITA 276/HYD/2022[2014-15-TDS-24Q-Q3]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO(TDS), WARD-2(3), HYDERABAD
ITA 275/HYD/2022[2014-15-TDS-24Q-Q]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO(TDS), WARD-2(3), HYDERABAD
ITA 274/HYD/2022[2013-14TDS 24Q-Q4]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(3), HYDERABAD
ITA 273/HYD/2022[2013-14- TDS-24Q-Q3]Status: Disposed8/9/2022
VISKAAN PHARMA PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(3), HYDERABAD
ITA 272/HYD/2022[2013-14- TDS-24Q-Q2]Status: Disposed8/9/2022
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs VICEROY HOTELS LIMITED, HYDERABAD
ITA 949/HYD/2019[2013-14]Status: Disposed8/9/2022AY 2013-14
EPAM SYSTEMS INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS M/S ALLIANCES GLOBAL SERVICE IT INDIA PRIVATE LIMITED ),HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
ITA 148/HYD/2015[2010-11]Status: Disposed7/9/2022AY 2010-11
SUMATHI CORPORATE SERVICES PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(1), HYDERABAD
ITA 186/HYD/2022[2018-19]Status: Disposed6/9/2022AY 2018-19
SOCIETY FOR ECONOMIC DEVELOPMENT,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 1825/HYD/2019[NA]Status: Disposed6/9/2022
