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ITAT Hyderabad Bench

11,007 judgments

SREE ADITYA HOMES,RANGA REDDY DIST vs ITO., WARD-3(3), HYDERABAD

ITA 655/HYD/2022[2017-18]Status: Disposed19/1/2023AY 2017-18

M. VENKAT REDDY (HUF),WARANGAL vs ITO WARD-4, HYDERABAD

ITA 124/HYD/2022[2012-13]Status: Disposed19/1/2023AY 2012-13

RAJ KUMAR APPALA,NELLORE vs INCOME TAX OFFICER, WARD-1, HYDERABAD

ITA 500/HYD/2020[2011-12]Status: Disposed19/1/2023AY 2011-12

AGARWAL INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD

ITA 60/HYD/2018[2010-11]Status: Disposed19/1/2023AY 2010-11

K ANIL REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2024/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14

K RAJINI KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2022/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14

K RAJINI KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2021/HYD/2018[2012-13]Status: Disposed19/1/2023AY 2012-13

RAGHAVA REDDY KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2020/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14

RAGHAVA REDDY KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2019/HYD/2018[2012-13]Status: Disposed19/1/2023AY 2012-13

JABER BIN SAYEED BIN GURSAIN,HYDERABAD vs ITO, WARD-9(2), HYDERABAD

ITA 599/HYD/2022[2017-18]Status: Disposed18/1/2023AY 2017-18

SRISAILA KSHETRA YOGI VEMA REDDY NITHYANNADANA SATRAM,KURNOOL vs ITO, EXEMPTION WARD, TIRUPATI

ITA 430/HYD/2022[2017-18]Status: Disposed18/1/2023AY 2017-18

SULAVAI NARAYANA,ADONI vs ITO,WARD-1, ADONI

ITA 345/HYD/2022[2017-18]Status: Disposed18/1/2023AY 2017-18

VISHAL JAIN,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD

ITA 711/HYD/2022[2019-20]Status: Disposed17/1/2023AY 2019-20

SREE RAMANA CO-OPERATIVE HOUSING SOCIETY LIMITED,HYDERABAD vs ACIT, CIRCLE-15(1), HYDERABAD

ITA 703/HYD/2022[2010-11]Status: Heard16/1/2023AY 2010-11

APACHE FOOTWEAR INDIA PRIVATE LIMITED,NELLORE vs ACIT, CIRCLE-1(1), TIRUPATI

ITA 568/HYD/2022[2018-19]Status: Disposed16/1/2023AY 2018-19

NALAMATI SEA FOODS PRIVATE LIMITED,HYDERABAD vs ITO WARD-16(2), HYDERABAD

ITA 546/HYD/2022[2012-13]Status: Disposed16/1/2023AY 2012-13

TIBERWALA ELECTRONICS LIMITED,HYDERABAD vs DCIT CIRCLE -2(2), HYDERABAD

ITA 425/HYD/2022[2019-20]Status: Disposed16/1/2023AY 2019-20

TIBERWALA ELECTRONICS LIMITED,HYDERABAD vs DCIT CIRCLE -2(2), HYDERABAD

ITA 424/HYD/2022[2017-18]Status: Disposed16/1/2023AY 2017-18

CHINTALAPATI HOLDINGS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 1730/HYD/2016[2011]Status: Disposed16/1/2023

DCIT, CIRCLE-17(1),HYDERABAD, HYDERABAD vs FARMAX INDIA LTD., HYD, R.R.DIST

ITA 655/HYD/2015[2010-11]Status: Disposed16/1/2023AY 2010-11