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ITAT Hyderabad Bench

10,999 judgments

SURENDRA BABU SABBINENI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD

ITA 326/HYD/2018[2010-11]Status: Disposed25/1/2023AY 2010-11

ITO, WARD-6(2), HYD, HYDERABAD vs TECHTRANS CONSTRUCTIONS (I) PVT.LTD., HYD, HYDERABAD

ITA 892/HYD/2016[2012-13]Status: Disposed25/1/2023AY 2012-13

TECHTRANS CONSTRUCTION (I) PVT.LTD. KCPL-JV,HYDERABAD vs ITO, WARD-6(2), HYDERABAD, HYDERABAD

ITA 1056/HYD/2016[2012-13]Status: Disposed25/1/2023AY 2012-13

AXIOM ENERGY CONVERSION LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 33/HYD/2023[2019-20]Status: Disposed24/1/2023AY 2019-20

HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 208/HYD/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 207/HYD/2022[2016-17]Status: Disposed24/1/2023AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX,EXEMPTION CIRCLE, HYDERABAD vs HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY, HYDERABAD

ITA 204/HYD/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX,EXEMPTION CIRCLE, HYDERABAD vs HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY, HYDERABAD

ITA 203/HYD/2022[2016-17]Status: Disposed24/1/2023AY 2016-17

HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY,HYDERABAD vs ACIT CENTRAL CIRCLE-1(1), HYDERABAD

ITA 197/HYD/2022[2013-14]Status: Disposed24/1/2023AY 2013-14

DCIT, EXEMPTION CIRCLE, HYDERABAD vs HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY, HYDERABAD

ITA 196/HYD/2022[2013-14]Status: Disposed24/1/2023AY 2013-14

BOLLINENI KRISHNA KUMARI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD

ITA 302/HYD/2020[2013-14]Status: Disposed24/1/2023AY 2013-14

K ANIL REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 2023/HYD/2018[2012-13]Status: Disposed20/1/2023AY 2012-13

SREE ADITYA HOMES,RANGA REDDY DIST vs ITO., WARD-3(3), HYDERABAD

ITA 655/HYD/2022[2017-18]Status: Disposed19/1/2023AY 2017-18

M. VENKAT REDDY (HUF),WARANGAL vs ITO WARD-4, HYDERABAD

ITA 124/HYD/2022[2012-13]Status: Disposed19/1/2023AY 2012-13

RAJ KUMAR APPALA,NELLORE vs INCOME TAX OFFICER, WARD-1, HYDERABAD

ITA 500/HYD/2020[2011-12]Status: Disposed19/1/2023AY 2011-12

AGARWAL INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD

ITA 60/HYD/2018[2010-11]Status: Disposed19/1/2023AY 2010-11

K ANIL REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2024/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14

K RAJINI KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2022/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14

K RAJINI KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2021/HYD/2018[2012-13]Status: Disposed19/1/2023AY 2012-13

RAGHAVA REDDY KUNAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2020/HYD/2018[2013-14]Status: Disposed19/1/2023AY 2013-14