← All Benches
ITAT Hyderabad Bench
10,999 judgments
DANDAMUDI AVANINDRA KUMAR,SECUNDERABAD vs ITO, WARD-11(1), HYDERABAD, HYDERABAD
ITA 74/HYD/2015[2009-10]Status: Disposed28/6/2023AY 2009-10
DANDAMUDI AVANINDRA KUMAR,HYDERABAD vs ITO, WARD-11(1), HYDERABAD, HYDERABAD
ITA 73/HYD/2015[2007-08]Status: Disposed28/6/2023AY 2007-08
ITO, WARD-10(2), HYDERABAAD, HYDERABAD vs SHRI DANDAMUDI AVANINDRA KUMAR, SECUNDERABAD
ITA 53/HYD/2015[2009-10]Status: Disposed28/6/2023AY 2009-10
ITO, WARD-10(2), HYDERABAAD, HYDERABAD vs SHRI DANDAMUDI AVANINDRA KUMAR, SECUNDERABAD
ITA 52/HYD/2015[2007-08]Status: Disposed28/6/2023AY 2007-08
SRI BHRAMARAMBAMALLIKARJUNA SWAMY DEVASTHANAM,KURNOOL vs CIT-(EXEMPTION), HYDERABAD
ITA 282/HYD/2023[2023-24]Status: Disposed27/6/2023AY 2023-24
RAJA RAO DEVATHA,KHAMMAM vs ITO, WARD-1, KHAMMAM
ITA 276/HYD/2023[2017-18]Status: Disposed27/6/2023AY 2017-18
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 225/HYD/2023[2009-10]Status: Disposed27/6/2023AY 2009-10
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 224/HYD/2023[2009-10]Status: Disposed27/6/2023AY 2009-10
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 223/HYD/2023[2009-10]Status: Disposed27/6/2023AY 2009-10
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 222/HYD/2023[2008-09]Status: Disposed27/6/2023AY 2008-09
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 221/HYD/2023[2008-09]Status: Disposed27/6/2023AY 2008-09
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 220/HYD/2023[2008-09]Status: Disposed27/6/2023AY 2008-09
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 219/HYD/2023[2007-08]Status: Disposed27/6/2023AY 2007-08
21ST CENTURY INVESTMENTS AND PROPERTIES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 218/HYD/2023[2007-08]Status: Disposed27/6/2023AY 2007-08
HM. CLAUSE INDIA PRIVATE LIMITED, (FORMERLY KNOWN AS CLAUSE (INDIA) PVT. LTD HYDERABAD,R.R.DIST vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 570/HYD/2017[2012-13]Status: Disposed26/6/2023AY 2012-13
THE NLG DISTRICT JUDICIAL EMPLOYEES MUTUALLY AIDED CO-OPERATIVE CREDIT SOCIETY LIMITED NLG,NALGONDA vs ITO, WARD-1, NALGONDA
ITA 311/HYD/2023[2016-17]Status: Disposed22/6/2023AY 2016-17
ZAID ENTERPRISES,KARIMNAGAR vs ITO, WARD-2, KARIMNAGAR
ITA 270/HYD/2023[2018-19]Status: Disposed22/6/2023AY 2018-19
RAKESH CONSTRUCTIONS,ANANTAPURAMU vs ITO, WARD-2, ANANTAPUR
ITA 246/HYD/2023[2007-08]Status: Disposed22/6/2023AY 2007-08
AKHILESH SOOD,SECUNDERABAD vs ITO, WARD-10(1), HYDERABAD
ITA 613/HYD/2022[2012-13]Status: Disposed22/6/2023AY 2012-13
TAURUS VALUE STEEL & PIPES PVT LTD,RANGA REDDY vs DCIT, CIRCLE-2(1), HYDERABAD
ITA 73/HYD/2023[2020-21]Status: Disposed21/6/2023AY 2020-21
