← All Benches
ITAT Hyderabad Bench
10,999 judgments
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 289/HYD/2023[2019-20]Status: Disposed28/6/2023AY 2019-20
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 288/HYD/2023[2018-19]Status: Disposed28/6/2023AY 2018-19
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 287/HYD/2023[2017-18]Status: Disposed28/6/2023AY 2017-18
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 286/HYD/2023[2016-17]Status: Disposed28/6/2023AY 2016-17
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 285/HYD/2023[2015-16]Status: Disposed28/6/2023AY 2015-16
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 284/HYD/2023[2014-15]Status: Disposed28/6/2023AY 2014-15
TATA VENKATA SIVA MAHESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 283/HYD/2023[2013-14]Status: Disposed28/6/2023AY 2013-14
ABRAHAM JUBY,BANGALORE vs ITO, (INTERNATIONAL TAXATION)1-, HYDERABAD
ITA 387/HYD/2022[2018-19]Status: Disposed28/6/2023AY 2018-19
KOTHAPALLI THIRUMALA VENKATARADHA KRISHNAM RAJU,BACHUPALLY vs ITO, (INTERNATIONAL TAXATION)1-, HYDERABAD
ITA 371/HYD/2022[2018-9]Status: Disposed28/6/2023
PAMMINA DILIP KUMAR RAO,HYDERABAD vs ITO, (INT. TAXATION)-2, HYDERABAD
ITA 368/HYD/2022[2018-19]Status: Disposed28/6/2023AY 2018-19
SAIDI REDDY LOKASANI,HYDERABAD vs ITO, (INTERNATIONAL TAXATION)-2, HYDERABAD
ITA 367/HYD/2022[2018-19]Status: Disposed28/6/2023AY 2018-19
TADIMARRI PRASANTH REDDY,HYDERABAD vs ITO, (INTERNATIONAL TAXATION)-2, HYDERABAD
ITA 366/HYD/2022[2018-19]Status: Disposed28/6/2023AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FOODS AND FARM PRODUCTS LIMITED, VIJAYAWADA
ITA 762/HYD/2018[2014-15]Status: Disposed28/6/2023AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs HARITHA MOHANA AGRO PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 219/HYD/2018[2013-14]Status: Disposed28/6/2023AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs HARITHA MOHANA AGRO PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 217/HYD/2018[2013-14]Status: Disposed28/6/2023AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs HARITHA MOHANA AGRO PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 216/HYD/2018[2012-13]Status: Disposed28/6/2023AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD vs NAGAVALLI PLANTERS PRIVATE LIMITED, VIJAYAWADA
ITA 15/HYD/2018[2013-14]Status: Disposed28/6/2023AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD vs NAGAVALLI PLANTERS PRIVATE LIMITED, VIJAYAWADA
ITA 14/HYD/2018[2012-13]Status: Disposed28/6/2023AY 2012-13
AVVA VENKATA RAMA RAO,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 1999/HYD/2017[2014-15]Status: Disposed28/6/2023AY 2014-15
AVVA VENKATA RAMA RAO,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 1998/HYD/2017[2013-14]Status: Disposed28/6/2023AY 2013-14
